High Courts19 Nov 2024Disposed Of
Cars 24 Financial Services Private Limited Vs Hardeep Singh & Anr.
Delhi High Court · (2024) 11 DEL CK 2327
Arbitration and Conciliation Act, 1996-Section 11(5), 3, 12, IVth Schedule
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 974 of 6,586
High Courts19 Nov 2024Disposed Of
Kanohar Electricals Limited Vs Delhi Transco Limited
Delhi High Court · (2024) 11 DEL CK 2328
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts19 Nov 2024Disposed Of
Cars 24 Financial Services Private Limited Vs Jatin Walia & Anr.
Delhi High Court · (2024) 11 DEL CK 2330
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 12, IVth ScheduleIndian Stamp Act, 1899
High Courts19 Nov 2024Dismissed
ADM Corporation Vs Redington India Ltd & Anr.
Delhi High Court · (2024) 11 DEL CK 2271
Code of Civil Procedure, 1908-Order I Rule 10
High Courts19 Nov 2024Allowed
M/S Sagar Ratna Restaurants Private Limited Vs Hill View Hotel And Restaurant
Delhi High Court · (2024) 11 DEL CK 2226
Commercial Courts Act, 2015-Section 13, 12ACode of Civil Procedure, 1908-Section 96, Order XXXIX Rules 1 and 2, VII Rule 11
High Courts19 Nov 2024Dismissed
Rajiv Kumar Vs Jawahar Lal Vohra
Delhi High Court · (2024) 11 DEL CK 2224
High Courts19 Nov 2024Dismissed
Rahul Kesarwani Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 2187
Indian Penal Code, 1860-Sections 498A, 406, 195Code of Criminal Procedure, 1973-Sections 340, 195, 195(1)(b), 195(4)
High Courts19 Nov 2024Allowed
Panchshila Cooperative House Vs Assistant Provident Fund Commissioner, Delhi (South) & Anr.
Delhi High Court · (2024) 11 DEL CK 2163
Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 7A, 7B, 7B(3)Constitution of India
High Courts19 Nov 2024Dismissed
Tiger 4 India Ltd Vs Ashok Kumar Rajak
Delhi High Court · (2024) 11 DEL CK 2156
The Delhi Shops and Establishments Act, 1954
High Courts19 Nov 2024Allowed
Panchshila Cooperative House Building Society Vs Assistant Provident Fund Commissioners & Anr.
Delhi High Court · (2024) 11 DEL CK 2152
Employees’ Provident Funds and Miscellaneous Provisions Act, 1952-Section 7A, 7B, 7B(1), 7B(2), 7B(3), 7B(5)Constitution of India
High Courts19 Nov 2024Allowed
M/S Gayatri Webtech Pvt. Ltd Through Shri Rajesh Tripathi Director Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 11 DEL CK 2134
Constitution of India-Article 226Disaster Management Act, 2005-Sections 10(2)(1), 33, 34, 65, 345, 356General Financial Rules (GFRs), 2017-Rule 151
High Courts19 Nov 2024Dismissed
Ocean Plastics & Fibers (P) Limited Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 11 DEL CK 2114
Constitution of India-Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 5(1), 9DD Act, 1957-Section 30(1)
High Courts19 Nov 2024Dismissed
Shri Surinder Singh Yadav Vs Oriental Insurance Company Limited
Delhi High Court · (2024) 11 DEL CK 2113
Contempt of Courts Act, 1971-Sections 11, 12Constitution of India-Article 215
High Courts19 Nov 2024Allowed
Rongali Naidu Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2024) 11 DEL CK 2076
Constitution of India-Article 226
High Courts19 Nov 2024Dismissed
Siddharth Kumar Vs Enforcement Directorate
Delhi High Court · 2024 INSC 637
Code of Criminal Procedure, 1973-Section 439Prevention of Money Laundering Act, 2002-Section 3, 4, 45, 50Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts19 Nov 2024Dismissed
M. M. Dhonchak Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2008
High Courts19 Nov 2024Dismissed
Chief Electoral Officer & Ors. Vs Rakesh Chaudhary
Delhi High Court · (2024) 11 DEL CK 1904
Prevention of Corruption Act, 1988-Section 13(1)(d)Indian Penal Code, 1860-Section 120BCentral Civil Services (Pension) Rules, 1972-Rule 9(6)(b)(i)
High Courts19 Nov 2024Allowed
Khyali Ram & Ors. Vs GNCTD & Ors.
Delhi High Court · (2024) 11 DEL CK 1908
Constitution of India-Article 226
High Courts19 Nov 2024Allowed
Union Of India Through Its Secretary & Ors. Vs Chandra Pal Singh
Delhi High Court · (2024) 11 DEL CK 1914
Central Civil Services (Pension) Rules, 2021-Rule 8(3)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14