High Courts18 Nov 2024Dismissed

Shatabdi Builders & Promoters Pvt. Ltd. Vs Lt. Governor Of Delhi & Ors

Delhi High Court · (2024) 11 DEL CK 2123

Constitution of India-Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(1)(a), 24(1)(b), 24(2)Land Acquisition Act, 1894-Section 4, 5-A, 6, 7, 11, 12(2), 16, 17, 17(3-A), 18, 30, 31, 31(1), 34
High Courts18 Nov 2024Disposed Of

Nongthombam Herojit Meitei Vs Union Of India & Anr

Delhi High Court · (2024) 11 DEL CK 2077

Constitution of India-Article 226, 14Central Industrial Security Force (Subordinate Ranks) Recruitment Rules, 1999Central Industrial Security Force, Assistant Commandant (Executive), Recruitment Rules, 2009
High Courts18 Nov 2024Dismissed

Aakash Goel Vs Union Of India & Ors.

Delhi High Court · (2024) 11 DEL CK 1846

Insurance Regulatory and Development Authority of India (Protection of Policy Holders Interests) Regulations, 2017-Regulation 8(1)Right to Information Act 2005