High Courts18 Nov 2024Dismissed

M/s BPL Limited Vs M/s Morgan Securities & Credits Pvt. Ltd.

Delhi High Court · (2024) 11 DEL CK 2375

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Arbitration and Conciliation Act, 1996-Section 31(7)(a), 34, 34(2)(b)(ii), 37, 37(1)(b), 48(2)(b), Explanation 1 to Section 34(2), Explanation 2 to Section 34(2)(b)(ii)Commercial Courts Act, 2015-Section 13
High Courts18 Nov 2024Dismissed

Sandeep Puri Vs Sharda Ahuja

Delhi High Court · (2024) 11 DEL CK 2264

Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(5), 25-B(8)Civil Procedure Code, 1908-Section 151
High Courts18 Nov 2024Dismissed

Suresh Kumar Vs Sharda Ahuja

Delhi High Court · (2024) 11 DEL CK 2261

Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C, 14D, 19, 19(1), 19(2), 21, 25-B, 25-B(5), 25-B(8)Civil Procedure Code, 1908-Section 151
High Courts18 Nov 2024Disposed Of

Anil Khattar Vs Capt Preetinder Singh Thapar & Ors

Delhi High Court · (2024) 11 DEL CK 2249

Code of Civil Procedure, 1908-Order VI Rule 17Delhi Rent Control Act, 1958-Section 21, 25-B(5), 25-B(8), 36, 37, 37(2), 38, 38(1)Delhi Rent Control Amendment Act [Act 57 of 1988]