High Courts20 Nov 2024Disposed Of
Municipal Corporation Of Delhi Vs Sh. Satya Pal Gupta
Delhi High Court · (2024) 11 DEL CK 1627
Arbitration & Conciliation Act, 1996-Section 37(1)(c), 34Minimum Wages Act, 1948
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Delhi High Court judgments
1,31,711 judgments · page 973 of 6,586
High Courts20 Nov 2024Disposed Of
Mohd Amin Deceased Through Lrs Vs Mohd Iqbal Deceased Through Lrs
Delhi High Court · (2024) 11 DEL CK 1626
Arbitration and Conciliation Act, 1996-Section 34, 37(1)(c), 43Limitation Act, 1963-Section 3(1), 4 to 24, 5, 14, 14(1)Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts20 Nov 2024Dismissed
Daisy Distributors Pvt. Ltd. Vs The Income Tax Officer Ward 7(1) New Delhi
Delhi High Court · (2024) 11 DEL CK 1625
Income Tax Act, 1961-Section 148A(d), 148, 148(A)(b), 153C, 147, 132, 132A, 148A
High Courts20 Nov 2024Disposed Of
Luxottica India Eyewear Pvt Ltd. Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2024) 11 DEL CK 1622
Income Tax Act, 1961-Section 260A, 92CCompanies Act, 1956
High Courts20 Nov 2024Allowed
Pankaj Kumar Prasad Vs National Seeds Corporation Ltd.
Delhi High Court · (2024) 11 DEL CK 1605
Constitution of India-Article 226, 14, 14 to 18, 38, 39, 39-A, 43, 46, 142
High Courts20 Nov 2024Allowed
Association Of Qualified And Trained Technlogists, AIIMS & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1589
Central Civil Services (Pension) Rules-Rule 135, 13Central Civil Services (Temporary Service) Rules 1965
High Courts20 Nov 2024Dismissed
M/S Victor Brothers Alias Victor Bros & Anr. Vs Sh Yogesh Chandra
Delhi High Court · (2024) 11 DEL CK 1588
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 14A, 14B, 14C, 14D and 21, 25B(2), 25B(3)(a) and (3)(b), 25B(5), 25B(8), Schedule III
High Courts20 Nov 2024Dismissed
Sukhvinder Kumar Bhardwaj Vs Smt Vinita
Delhi High Court · (2024) 11 DEL CK 0031
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 12 Rule 6
High Courts20 Nov 2024Disposed Of
Mrs Harmaninder Kaur Vs Delhi Development Authority & Anr
Delhi High Court · (2024) 11 DEL CK 0030
High Courts20 Nov 2024Disposed Of
Municipal Corporation Of Delhi Vs Sh. Satya Pal Gupta
Delhi High Court · (2024) 11 DEL CK 0029
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(c)
High Courts20 Nov 2024Disposed Of
Mohd Amin Deceased Through Lrs Vs Mohd Iqbal Deceased Through Lrs
Delhi High Court · (2024) 11 DEL CK 0028
Code of Civil Procedure, 1908 — Order 23 Rule 3Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(c), 43Limitation Act, 1963 — Section 3(1), 5, 14, 14(1)
High Courts20 Nov 2024Dismissed
Daisy Distributors Pvt.Ltd Vs Income Tax Officer Ward 7 (1) New Delhi
Delhi High Court · (2024) 11 DEL CK 0027
Income Tax Act, 1961 — Section 132, 132A, 147, 148, 148(A)(b), 148(A)(d), 153C
High Courts20 Nov 2024Allowed
Principal Commissioner Of Incom Tax 1 Vs M/S Agroha Fincap Ltd
Delhi High Court · (2024) 11 DEL CK 0026
Income Tax Act, 1961 — Section 68, 69C, 132, 132A, 147, 148, 153(1), 153C(1), 153C, 260A
High Courts20 Nov 2024Dismissed
M/s Cannes Property Management Services Pvt. Ltd. Vs Vikram Barwal And Ors
Delhi High Court · (2024) 11 DEL CK 0023
Constitution of India, 1950 — Article 227Consumer Protection Act, 2019 — Section 38
High Courts20 Nov 2024
Indian Oil Corporation Ltd Vs M/S Fiberfill Engineers
Delhi High Court · (2024) 11 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(2), 34(2A), 37Contract Act, 1872 — Section 73, 74
High Courts20 Nov 2024Allowed
Gillanders Arbuthnot And Co Limited Vs Steel Authority Of India Limited & Ors
Delhi High Court · (2024) 11 DEL CK 0021
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34, 34(2)(b)(ii), 34(2A), 37(1)(c), 37(3), 48(2)(b), 75, 81Limitation Act, 1963 — Article 55Limitation Act, 1963 — Section 3, 9
High Courts19 Nov 2024Disposed Of
D.C. Engineers Vs Irrigation And Flood Control Department & Anr.
Delhi High Court · (2024) 11 DEL CK 2321
Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth Schedule
High Courts19 Nov 2024Disposed Of
M/S Cars 24 Financial Services Private Limited Vs Surbhi Chawla Proprietor Of M/S Surbhi Motors & Anr.
Delhi High Court · (2024) 11 DEL CK 2322
Arbitration and Conciliation Act, 1996-Section 11(5), 12, IVth ScheduleIndian Stamp Act, 1899
High Courts19 Nov 2024Disposed Of
D.C. Engineers Vs Irrigation And Flood Control Department & Anr.
Delhi High Court · (2024) 11 DEL CK 2324
Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth Schedule
High Courts19 Nov 2024Disposed Of
Tata Capital Limited Vs M/S Nelko Battery And Electronics & Anr.
Delhi High Court · (2024) 11 DEL CK 2325
Arbitration and Conciliation Act, 1996-Section 11, 12Indian Stamp Act, 1899