High Courts20 Nov 2024Dismissed
Sh. Bhajan Lal Vs Sh. Rajender Prasad Jain
Delhi High Court · (2024) 11 DEL CK 2247
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(5), 25-B(8)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 971 of 6,586
High Courts20 Nov 2024Disposed Of
Sh. Pawan Durgani & Anr. Vs Sh. Rajender Prasad Jain
Delhi High Court · (2024) 11 DEL CK 2246
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)
High Courts20 Nov 2024Disposed Of
M/S M.H. One TV Network Pvt. Ltd. Vs M/S MH 7 News And Anr.
Delhi High Court · (2024) 11 DEL CK 2227
Trade Marks Act, 1999
High Courts20 Nov 2024Dismissed
Pawan Chaudhry & Anr. Vs Nimesh Jain & Ors.
Delhi High Court · (2024) 11 DEL CK 2213
Code of Civil Procedure, 1908-Order VI Rule 2, VIII Rule 1, VIII Rule 5, VIII Rule 10Evidence Act, 1872-Section 58, 73Bharatiya Sakshya Adhiniyam, 2023-Section 72
High Courts20 Nov 2024Dismissed
Union Of India & Ors. Vs Anil Thomas
Delhi High Court · (2024) 11 DEL CK 2172
Constitution of India-Article 226, 227CCS (CCA) Rules-Rule 55
High Courts20 Nov 2024Allowed
Delhi Transport Corporation & Anr. Vs Rajender Prasad
Delhi High Court · (2024) 11 DEL CK 2169
D.R.T.A. (Conditions of Appointment & Services) Regulation, 1952-Clause 15(2)Delhi Transport Laws (Amendment) Act) 1971
High Courts20 Nov 2024Dismissed
Commissioner Of Police & Ors. Vs Yogesh Kumar
Delhi High Court · (2024) 11 DEL CK 2167
High Courts20 Nov 2024Partly Allowed
Avnit Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2165
Constitution of India-Article 226
High Courts20 Nov 2024Dismissed
M/s TDI Infrastructure Ltd Vs Vikram Barwal & Ors.
Delhi High Court · (2024) 11 DEL CK 2159
Consumer Protection Act-Section 13Consumer Protection Act, 2019-Section 38Conservation of Foreign Exchange & Prevention of Smuggling Activities Act, 1974
High Courts20 Nov 2024Dismissed
Sukhvinder Kumar Bhardwaj Vs Smt Vinita
Delhi High Court · (2024) 11 DEL CK 2154
CPC-Order VII Rule 11, XII Rule 6
High Courts20 Nov 2024Disposed Of
Mrs Harmaninder Kaur Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 11 DEL CK 2136
High Courts20 Nov 2024Allowed
Jagveer Vs Asha Devi
Delhi High Court · (2024) 11 DEL CK 2096
CPC-Order 7 Rule 11, 7 Rule 11(d)Evidence Act-Section 116
High Courts20 Nov 2024Disposed Of
Onkar Meena Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2069
Indian Penal Code, 1860-Sections 323/308/506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 3(2)(v)
High Courts20 Nov 2024
Prakash Pipes Limited Vs Jai Ambay Industries & Anr.
Delhi High Court · (2024) 11 DEL CK 2018
Trade Marks Act, 1999-Sections 47, 57, 125, 47(1)(a), 11Tribunal Reforms Act, 2021Companies Act, 2013
High Courts20 Nov 2024Dismissed
Ashish Kochar Vs State
Delhi High Court · (2024) 11 DEL CK 1990
Code of Criminal Procedure, 1973-Section 439, 428, 82Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Sections 302/307/34
High Courts20 Nov 2024
Shubham Saxena Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 11 DEL CK 1981
Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 408, 467, 468, 471, 120B
High Courts20 Nov 2024Dismissed
Sagar Sharma Vs Staff Selection Commission & Ors.
Delhi High Court · (2024) 11 DEL CK 1912
High Courts20 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Dharam Singh Yadav
Delhi High Court · (2024) 11 DEL CK 1913
High Courts20 Nov 2024Dismissed
Gaya Prasad Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1917
High Courts20 Nov 2024Dismissed
Matrix Cellular International Services Limited & Ors. Vs State NCT Of Delhi
Delhi High Court · (2024) 11 DEL CK 1897
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 420, 269, 188, 120B, 34