High Courts14 Nov 2024Dismissed
Munna Vs Om Wati
Delhi High Court · (2024) 11 DEL CK 2267
Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C, 14D, 19, 19(1), 19(2), 21, 25-B(5), 25-B(8)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 978 of 6,586
High Courts14 Nov 2024Dismissed
Pankaj Pahwa Vs Prem Wati & Ors.
Delhi High Court · (2024) 11 DEL CK 2262
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 19(1), 19(2), 25-B, 25-B(8), 14A, 14B, 14C, 14D, 21
High Courts14 Nov 2024Disposed Of
Lalit Kumar Gupta Vs Mahesh Bansal
Delhi High Court · (2024) 11 DEL CK 2253
High Courts14 Nov 2024Dismissed
Oriental Insurance Co. Ltd Vs Sharp Mint Ltd
Delhi High Court · (2024) 11 DEL CK 2229
Limitation Act, 1963-Section 5Commercial Act, 2015-Section 13
High Courts14 Nov 2024Disposed Of
Puma Se Vs Sh Jugal Kishore Jain T/A M/S Ashish Jain Textile Mills (Regd) & Anr.
Delhi High Court · (2024) 11 DEL CK 2216
Trade Marks Act, 1999-Section 57, 11 (1)(a), 11 (1)(b), 11 (2), 47 (1)(b), 12, 2(1)(zg)Trade Mark Rules, 2017-Rule 124Tribunals Reforms (Regulation and Conditions of Service) Ordinance, 2021
High Courts14 Nov 2024Disposed Of
Javed Ali @ Javed Vs National Investigation Agency
Delhi High Court · (2024) 11 DEL CK 2191
National Investigation Agency Act, 2008-Section 21(4)Code of Criminal Procedure, 1973-Section 482, 173Indian Penal Code-Sections 120B, 468, 471, 419, 420, 469, 478, 121, 121A, 122, 124A, 126
High Courts14 Nov 2024Allowed
Moin Khan Vs The State Of Nct Of Delhi Through Antf Crime Branch
Delhi High Court · (2024) 11 DEL CK 2189
Code of Criminal Procedure, 1973-Section 397, 482, 227 and 228Narcotic Drugs and Psychotropic Substances Act, 1985-Section 29, 21(b), 21(c), 67Indian Evidence Act, 1872-Section 27
High Courts14 Nov 2024Dismissed
Mohd. Sajid Vs Saleem Ahmad & Ors.
Delhi High Court · (2024) 11 DEL CK 2180
Delhi Rent Control Act, 1958-Section 1(2), 50Transfer of Property Act, 1882-Section 106Delhi Municipal Corporation Act, 1957-Section 507
High Courts14 Nov 2024Dismissed
Mrs. Sushmita Bhowmick Vs Mrs. Sonia Nagar & Ors.
Delhi High Court · (2024) 11 DEL CK 2177
Code of Civil Procedure, 1908-Order XXI Rule 58(4), Sections 100 and 151, XXI Rule 43
High Courts14 Nov 2024Dismissed
Anil Kumar Jain Vs Ms. Sudha Rani & Ors.
Delhi High Court · (2024) 11 DEL CK 2176
Code of Civil Procedure, 1908-Section 47, 50Hindu Succession Act, 1956-Section 14
High Courts14 Nov 2024Dismissed
M/S Nutri Shine Management Pvt. Ltd. Vs Shri Shiv Ram & Ors.
Delhi High Court · (2024) 11 DEL CK 2158
Delhi Shops and Establishments Act, 1954-Section 21
High Courts14 Nov 2024Disposed Of
Vikas Nagar Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2073
Indian Penal Code, 1860-Sections 376/377/354/364/511/323/504/506/452
High Courts14 Nov 2024Allowed
M/S Ilu A Sole Proprietorship Concern Of Mrs Vidushi Chawla Vs Asian Hobby Crafts LLP & Anr.
Delhi High Court · (2024) 11 DEL CK 2022
Trade Marks Act, 1999-Section 9, 9(1)
High Courts14 Nov 2024Allowed
C.S. Malik Vs Council Of Scientific & Industrial Research & Anr.
Delhi High Court · (2024) 11 DEL CK 1959
Constitution of India-Article 226, 14, 19, 21Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii), (iii)
High Courts14 Nov 2024Allowed
Staff Selection Commission & Ors. Vs Amit Goswami
Delhi High Court · (2024) 11 DEL CK 1957
Constitution of India-Article 226Delhi Police (Appointment & Recruitment) Rules, 1980-Clause (d) and (g) of the Appendix
High Courts14 Nov 2024Dismissed
Kamla Nehru College Vs Inderjeet Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1954
UGC (Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education) Regulations, 2018Constitution of India-Article 14
High Courts14 Nov 2024Dismissed
Govt Of NCT Of Delhi & Ors. Vs Udal Singh
Delhi High Court · (2024) 11 DEL CK 1900
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 11, 12(2)(a), 14, 16, 23, 57, 9(2)
High Courts14 Nov 2024Disposed Of
Vikas Kaushik & Anr. Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2024) 11 DEL CK 1903
High Courts14 Nov 2024
Mohd. Danish Vs State (Govt. Of NCT Delhi)
Delhi High Court · (2024) 11 DEL CK 1952
Code of Criminal Procedure, 1973-Section 374(2), 386, 428IPC-Section 394, 397, 411, 34Arms Act-Section 25, 25(1B)