High Courts14 Nov 2024Disposed Of
K.A. Gupta Vs UOI & Ors.
Delhi High Court · (2024) 11 DEL CK 1899
Cantonment Account Code, 1924-Rule 14Constitution of India-Article 51-A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 979 of 6,586
High Courts14 Nov 2024Dismissed
Yajur Commodities Ltd. Vs Suresh Asrani
Delhi High Court · (2024) 11 DEL CK 1865
CPC-Order 7 Rule 11Limitation Act-Section 14, 18, 19States Reorganisation Act 1956
High Courts14 Nov 2024Dismissed
Vandana Sharma Vs Aman Mallick
Delhi High Court · (2024) 11 DEL CK 1823
Code of Civil Procedure, 1908-Order XII Rule 6, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), XXII Rule 3(4), 2 Rule 2, 7 Rule 11, Section 2(2), 11Indian Succession Act, 1925-Section 57, 213(2), 278
High Courts14 Nov 2024
Balcorp Limited Vs M/S Ganga Ram Brij Mohan
Delhi High Court · (2024) 11 DEL CK 1820
Code of the Civil Procedure, 1908-Order VII Rule 11, VIII Rules 1 and 10, XXX Rule 1, XXX Rule 4, XXX Rule 10, I Rule 10(2)Commercial Courts Act, 2015Indian Partnership Act, 1932
High Courts14 Nov 2024Dismissed
Union Of India & Ors. Vs 726674-S Ex Sgt Jayanta Das
Delhi High Court · (2024) 11 DEL CK 1817
Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 5, 9, 14(b), 14(c), Regulation 173Constitution of India-Article 226
High Courts14 Nov 2024Allowed
Roshan Khan & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1813
Central Civil Services (Revised Pay) Rules, 2016-Rule 2(2)(vi), 2(2)(vii)Central Reserve Police Force Rules, 1955-Rule 11(e)
High Courts14 Nov 2024
Munipal Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1808
Constitution of India-Article 226
High Courts14 Nov 2024Disposed Of
Pradeep Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1806
High Courts14 Nov 2024Disposed Of
National Insurance Company Limited Vs Duni Chand & Ors.
Delhi High Court · (2024) 11 DEL CK 1756
Motor Vehicles Act, 1988-Section 173, 166, 140CPC-Order 41 Rule 22IPC-Section 279, 338
High Courts14 Nov 2024Allowed
Smt Shiny Boby Raj & Anr. Vs Tata Aig Gen Ins Co Ltd. & Anr.
Delhi High Court · (2024) 11 DEL CK 1752
Motor Vehicles Act, 1988-Section 173, 185, 149(2)IPC-Section 279, 337
High Courts14 Nov 2024Dismissed
Rajpal & Ors. Vs Kotak General Insurance Company Ltd. & Ors.
Delhi High Court · (2024) 11 DEL CK 1747
The Motor Vehicles Act, 1988-Section 173
High Courts14 Nov 2024Disposed Of
Smt. Lad Kumari Vs Sandeep Kumar & Ors.
Delhi High Court · (2024) 11 DEL CK 1746
Motor Vehicle Act, 1988-Section 173IPC-Section 279, 338
High Courts14 Nov 2024Disposed Of
Cholamandalam MS General Insurance Co Ltd Vs Rohtash Kumar Gupta & Ors
Delhi High Court · (2024) 11 DEL CK 1744
Motor Vehicle Act, 1988-Section 173
High Courts14 Nov 2024Disposed Of
Phaluta Bai Vs Government NCT Of Delhi & Ors.
Delhi High Court · 2024 INSC 816
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2024-Section 528, 180Bharatiya Nyaya Sanhita, 2023-Section 137(2)
High Courts14 Nov 2024Disposed Of
Hina Bashir Beigh Vs National Investigation Agency
Delhi High Court · (2024) 11 DEL CK 1705
Indian Penal Code-Section 120B, 124A, 153A, 201, 120Unlawful Activities (Prevention) Act, 1967-Section 13, 17, 18, 38, 38(2), 39, 39(2), 40Terrorism Act of 2000-Section 11
High Courts14 Nov 2024Disposed Of
Arpit Bhargava Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 1652
High Courts14 Nov 2024Dismissed
The Pr. Commissioner Of Income Tax -4 New Delhi Vs M/S G-Tekt India Pvt. Ltd.
Delhi High Court · (2024) 11 DEL CK 1631
Income Tax Act, 1961-Section 260A, 143(3)
High Courts14 Nov 2024
Pabbar Giri @ Vijay Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1603
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 21, 22, 226, 227Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 2(e), 3(1), 3(3), 9(b)
High Courts14 Nov 2024Dismissed
Indira Gandhi National Open University Vs Bhuvanesh Vyas
Delhi High Court · (2024) 11 DEL CK 1600
Statutes of IGNOU-Statute 19 (2), (3), (4), (5)CCS (CCA) Rules, 1965-Rule 14
High Courts14 Nov 2024Dismissed
Sharad Gupta Vs Sudershan Gupta And Anr
Delhi High Court · (2024) 11 DEL CK 0082
Code of Civil Procedure, 1908 — Order 7 Rule 11(a)Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)