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Judgment
3 paragraphs · 24 words
C. Hari Shankar, J.
1.
Learned Counsel for the appellant seeks leave to withdraw the appeal.
2.
The appeal is accordingly dismissed as withdrawn.
High CourtsDivision Bench(2024) 11 DEL CK 2008
M. M. Dhonchak vs Union Of India
Delhi High Court · Decided on 19 November 2024
- HON’BLE JUDGES
- C. Hari Shankar, J · Anoop Kumar Mendiratta, J
- RESULT
- Dismissed
- CASE NUMBER
- LPA 1126/2024 AND CM APPL. 67066/2024