High CourtsDivision Bench(2024) 11 DEL CK 1915

Bir Singh vs Dr Rajiv Bahl

Delhi High Court · Decided on 19 November 2024

HON’BLE JUDGES
C. Hari Shankar, J · Anoop Kumar Mendiratta, J
RESULT
Dismissed
CASE NUMBER
W.P.(C) 15945/2024, CM APPL. 67021/2024

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Judgment

3 paragraphs · 36 words
1.

Mr. Setu Niket seeks leave to withdraw this petition with liberty to challenge the order dated 14 December 2023.

2.

Leave and liberty is granted as prayed for.

3.

The petition is dismissed as withdrawn.