High Courts09 Jul 2026Dismissed
Gulshan Kaur Vs Sanjiv Kumar Dham & Anr.
Delhi High Court · (2026) 07 DEL CK 0233
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICPC-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,15,203 judgments · page 94 of 5,761
High Courts08 Jul 2026
M/S Rainbow Vs Indian Trade Promotion Organisation
Delhi High Court · (2026) 07 DEL CK 0779
General Financial Rules, 2017-Rule 144, 173Constitution of India-Article 14
High Courts08 Jul 2026
Ms Shilpa Vs Solar Energy Corporation Of India Ltd. & Ors.
Delhi High Court · (2026) 07 DEL CK 0812
High Courts08 Jul 2026
Babita Devi Vs Surender Singh
Delhi High Court · (2026) 07 DEL CK 0980
Code of Civil Procedure, 1908-Section 100, Order VII Rule 11Registration and Other Related Laws (Amendment) Act, 2001Registration Act, 1908-Section 17(1A), 49
High Courts08 Jul 2026
Anil Kumar Goel Vs Roshani Devi & Ors.
Delhi High Court · (2026) 07 DEL CK 1185
Employees' Compensation Act, 1923-Section 30
High Courts08 Jul 2026
Union Of India Vs Preeti Vaid & Anr.
Delhi High Court · (2026) 07 DEL CK 1136
Rights of Persons with Disabilities Act, 2016-Section 34(1), 34(1)(a), 34(1)(d), 34(1)(e), 2(r), 2(z)(c), 57, Clause 4 of the Schedule, 4(a)(i) of the SchedulePersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995Constitution of India-Article 226
High Courts08 Jul 2026
Union Of India & Ors. Vs Kumar Divya Alok
Delhi High Court · (2026) 07 DEL CK 1147
High Courts08 Jul 2026
Govt Of NCT Delhi & Ors. Vs Rekha Rani
Delhi High Court · (2026) 07 DEL CK 1148
High Courts08 Jul 2026
Union Of India & Ors. Vs Sh V Velmurugan
Delhi High Court · (2026) 07 DEL CK 1149
High Courts08 Jul 2026
Municipal Corporation Of Delhi Vs Rites Limited
Delhi High Court · (2026) 07 DEL CK 1184
Delhi Municipal Corporation Act, 1957-Section 123D, 152A, 156A
High Courts08 Jul 2026
M/S Indraprastha Gas Limited Vs Abdul Hafeez Khan
Delhi High Court · (2026) 07 DEL CK 1276
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 2(a), 10(1)(c), 12(5), 25-B, 25-FContract Labour (Regulation and Abolition) Act, 1970
High Courts08 Jul 2026
Puneet & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 1248
High Courts08 Jul 2026
Bhai Upinder Singh & Ors. Vs Bhai Balbir Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 1302
Arbitration and Conciliation Act, 1996-Section 34
High Courts08 Jul 2026
Sun Aero Ltd Vs Principal Commissioner Of Income Tax
Delhi High Court · (2026) 07 DEL CK 0735
Income Tax Act, 1961-Section 260(A), 143(1), 143(2), 143(3), 142(1), 147/148, 158BC, Chapter XIV-B, 45, 47(v), 132, 132-ACompany Act
High Courts08 Jul 2026Allowed
Mubashshir@Mubashshir Ahmad & Ors. Vs The State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 07 DEL CK 0671
IPC-Sections 498A/406/34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts08 Jul 2026Allowed
Shambhu Mukhiya Vs The State (Govt Of Nct Of Delhi) & Ors.
Delhi High Court · (2026) 07 DEL CK 0672
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS 2023-Section 281/125IPC-Sections 279/337
High Courts08 Jul 2026Allowed
Raj Kumar Ladwani @ Raj Kumar Vs The State (N.C.T. Govt. Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0674
IPC-Sections 498A/406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts08 Jul 2026Allowed
Himanshu Sonkar & Ors. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0676
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts08 Jul 2026Allowed
Dawit Hayelom Berhe Vs Narcotics Control Bureu
Delhi High Court · (2026) 07 DEL CK 0321
NDPS Act-Section 8/21/23/29
High Courts08 Jul 2026Allowed
Pankaj Kumar @ Bauwa Vs The State(N.C.T) Of Delhi
Delhi High Court · (2026) 07 DEL CK 0322
IPC-Section 302/34Arms Act-Section 25/27/54/59