High Courts09 Jul 2026
M/S KLW Wheel Co. SA Vs Ministry Of Railways
Delhi High Court · (2026) 07 DEL CK 0737
Arbitration and Conciliation Act, 1996-Section 34
COURT ARCHIVE
Delhi High Court judgments
1,15,140 judgments · page 93 of 5,757
High Courts09 Jul 2026
Delhi Development Authority Vs M/s 2nd Computers
Delhi High Court · (2026) 07 DEL CK 0645
High Courts09 Jul 2026Dismissed
Sat Narayan Taparia Vs Sulekh Jain
Delhi High Court · (2026) 07 DEL CK 0591
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 14(7)
High Courts09 Jul 2026
Malkeet Singh Vs Ajay Kumar Aggarwal
Delhi High Court · (2026) 07 DEL CK 0593
Delhi Rent Control Act, 1958-Section 25B(1), 25B(8), 25BLimitation Act, 1963-Section 5
High Courts09 Jul 2026Allowed
Aditya Tyagi Vs State NCT Of Delhi & Anr
Delhi High Court · (2026) 07 DEL CK 0677
Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319, 340IPC-Section 420, 416, 470Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Jul 2026Allowed
Lokesh Kumar Madad & Ors. Vs The State Govt Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0678
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Jul 2026
Sumit Singh Bisht & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0760
IPC-Sections 498A/406/34, 354Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Jul 2026
Arvind Singh Chauhan & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0759
IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts09 Jul 2026Dismissed
Bhanu @ Kunal Vs State Of Govt. Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0318
IPC-Section 302/120B/34Arms Act-Section 25/27/29
High Courts09 Jul 2026Dismissed
Harith Nagindas Kampani Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0319
BNS-Section 318(4), 3(5), 61(2)Negotiable Instruments Act-Section 138
High Courts09 Jul 2026Allowed
Deepak Vs State (GNCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0320
BNS-Section 109(1)
High Courts09 Jul 2026Disposed Of
United India Insurance Co Ltd Vs Bali Ahmed & Ors
Delhi High Court · (2026) 07 DEL CK 0358
Motor Vehicles Act, 1988-Second ScheduleMotor Vehicles (Amendment) Act, 2019
High Courts09 Jul 2026Disposed Of
Magma HDI General Insurance Co Ltd Vs Jagjeet Kaur & Ors.
Delhi High Court · (2026) 07 DEL CK 0363
MV Act-Section 165, 169
High Courts09 Jul 2026Disposed Of
United India Insurance Co Ltd Vs Neeraj Pandey & Ors.
Delhi High Court · (2026) 07 DEL CK 0364
High Courts09 Jul 2026Disposed Of
Yoga Federation Of India Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0400
Constitution of India-Article 12, 14, 73, 226National Sports Development Code of India, 2011-Paragraph 6.1(a), Paragraph 8.3, Clause 16, 3.17, 5.1, 3.3, 3.4, and 3.8, 3.10, 8.2Government of India (Allocation of Business) Rules, 1961-Rule 4
High Courts09 Jul 2026Disposed Of
Delhi Union CHBS Ltd & Ors. Vs Registrar Of Cooperative Societies & Ors.
Delhi High Court · (2026) 07 DEL CK 0446
Constitution of India-Article 226Delhi Co-operative Societies Act, 2003-Section 37, 86Delhi Cooperative Societies Rules, 2007-Rule 32
High Courts09 Jul 2026Disposed Of
Kanhaiya Lal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0449
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts09 Jul 2026Disposed Of
Pushpa Bansal Trading As M/S Ambica Food Products Vs Mahaveer Bansal
Delhi High Court · (2026) 07 DEL CK 0496
High Courts09 Jul 2026Dismissed
Gulshan Kaur Vs Sanjiv Kumar Dham & Anr.
Delhi High Court · (2026) 07 DEL CK 0233
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICPC-Section 151
High Courts08 Jul 2026
M/S Rainbow Vs Indian Trade Promotion Organisation
Delhi High Court · (2026) 07 DEL CK 0779
General Financial Rules, 2017-Rule 144, 173Constitution of India-Article 14