High Courts01 Nov 1966DismissedUnion of India (UOI) and Another Vs Viranwali and Others Delhi High Court · (1967) ACJ 41Read judgment
High Courts20 Sept 1966Chief Controlling Revenue Authority and Another Vs Fertilizer Corporation of India Ltd. and Others Delhi High Court · AIR 1969 Delhi 130Read judgment
High Courts15 Feb 1966Kalu Ram Parma Nand Vs The State Delhi High Court · (1967) CriLJ 1294Read judgment