High Courts23 Jul 2025Dismissed
Lt Col Vinod Chandra Norki Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1944
Army Rules, 1954-Rule 15AArmed Forces Tribunal Act, 2007-Section 14Army Act
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 643 of 6,263
High Courts23 Jul 2025Disposed Of
Novo Nordisk AS Vs Dr Reddys Laboratories Limited & Anr.
Delhi High Court · (2025) 07 DEL CK 1948
Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Patent Act, 1970
High Courts23 Jul 2025Disposed Of
Ace Technologies Corp Vs Communication Components Antenna Inc.
Delhi High Court · (2025) 07 DEL CK 1949
Commercial Courts Act, 2015-Section 13CPC-Order XLIII
High Courts23 Jul 2025Disposed Of
M/S Pacific Hospitality Vs M/S Massive Restaurants Private Limited
Delhi High Court · (2025) 07 DEL CK 1950
Arbitration and Conciliation Act, 1996-Section 9, 11(6)
High Courts23 Jul 2025Disposed Of
Raj Kumar Vs State
Delhi High Court · (2025) 07 DEL CK 1985
IPC-Section 392, 397, 34Cr.P.C.-Section 428, 313Arms Act-Section 25
High Courts23 Jul 2025Disposed Of
Raj Kumar Vs State
Delhi High Court · (2025) 07 DEL CK 1986
IPC-Section 392/397, 392/34, 397, 392/397/34Arms Act-Section 25Cr.P.C.-Section 428, 313
High Courts23 Jul 2025Disposed Of
Paras Parjapat Vs State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1990
Cr.P.C.-Section 374(2), 482IPC-Section 307
High Courts23 Jul 2025Dismissed
Union Of India & Ors. Vs Ghanshyam Vashisht
Delhi High Court · (2025) 07 DEL CK 1991
Central Secretariat Service Rules, 2009-Rule 17, 17(iv)
High Courts23 Jul 2025Dismissed
Harendra & Ors. Vs Indian Council Of Agricultural Research & Ors.
Delhi High Court · (2025) 07 DEL CK 1998
High Courts23 Jul 2025Dismissed
Raj Kumar Kedia Vs Income Tax Office
Delhi High Court · (2025) 07 DEL CK 2038
Code of Criminal Procedure-Section 245, 397, 482Constitution of India-Article 227Income Tax Act, 1961-Section 2, 2(16), 116, 117, 131(1)(A), 132, 132(1), 132(4), 132(9A), 133-A, 153(A), 267-C, 269 UA, 275A, 275B, 276, 276(1), 276(2), 276A, 276B, 276-C, 276-C(1), 276-C(2), 277, 277-A, 278, 279, 279(1), 279-C UA, 379(1)
High Courts23 Jul 2025Disposed Of
Prabir Purkayastha Vs Directorate Of Enforcement
Delhi High Court · (2025) 07 DEL CK 2041
Code of Criminal Procedure, 1973-Section 438Prevention of Money Laundering Act, 2002-Section 3, 4, 19, 50Companies Act, 2013
High Courts23 Jul 2025Disposed Of
Amit Pandey Vs State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2042
Code of Criminal Procedure, 1973-Section 439, 41ABharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 419, 420, 468, 471, 120B
High Courts23 Jul 2025Dismissed
The State Vs Ashok
Delhi High Court · (2025) 07 DEL CK 2045
Cr.P.C.-Section 378 (1), 164, 313Indian Penal Code, 1860-Section 354Protection of Children from Sexual Offences Act, 2012-Section 10, 29
High Courts23 Jul 2025Disposed Of
Pranjal Pandey Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2047
Code of Criminal Procedure, 1973-Section 438, 41-AIndian Penal Code, 1860-Section 406, 420, 120-BPrevention of Money Laundering Act, 2002-Section 4, 17
High Courts23 Jul 2025
Prabir Purkayastha Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2048
Code of Criminal Procedure, 1973-Section 438, 41-AIndian Penal Code, 1860-Section 406, 420, 120-BCompanies Act, 2013
High Courts23 Jul 2025
Lalit Kumar @ Nandi Vs State (GNCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2050
BNSS-Section 482, 582, 180, 109(1), 110, 115(2), 333, 3(5)
High Courts23 Jul 2025Dismissed
The State Vs Surender Singh @ Pappu
Delhi High Court · (2025) 07 DEL CK 2053
Code of Criminal Procedure, 1973-Section 378(1), 482, 378(3), 313Indian Penal Code, 1860-Section 394/397, 324, 411, 34Limitation Act-Section 5
High Courts23 Jul 2025
Qamar Jahan Vs Union Of India, Represented By Secretary, Ministry Of Finance & Ors.
Delhi High Court · (2025) 07 DEL CK 2071
Baggage Rules, 2016-Rule 5, 2(vi)Customs Act, 1962-Section 108
High Courts23 Jul 2025Disposed Of
Laxmi Chauhan Vs Commissioner Of Customs Airport And General & Anr.
Delhi High Court · (2025) 07 DEL CK 2072
Constitution of India-Article 226Customs Act, 1962-Section 77, 108, 110, 111(d), 111(j), 111(m), 112, 112(a) & 112(b), 129 DDBaggage Rules, 2016
High Courts23 Jul 2025Disposed Of
Alisher Ochilov Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 2076
Baggage Rules, 2016Customs Act, 1962-Section 110