High Courts24 Jul 2025Disposed Of
Shree Radhe Vallabh Traders Vs Commissioner Central Goods And Service Tax, Delhi East Commissionerate, New Delhi
Delhi High Court · (2025) 07 DEL CK 2074
Customs Act, 1962
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 641 of 6,263
High Courts24 Jul 2025Dismissed
Sagar Phogat Vs Priyanka
Delhi High Court · (2025) 07 DEL CK 2106
Cr.P.C.-Section 125
High Courts24 Jul 2025Dismissed
Suman Srivastava Vs Union Bank Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2111
Constitution of India-Article 226, 227Recovery of Debts And Bankruptcy Act, 1993-Section 21, 30-A, 19SARFAESI Act, 2002-Section 13(2), 14, 17, 18(1)
High Courts24 Jul 2025Dismissed
Mohd Rizwan Ashraf Vs National Investigation Agency & Anr.
Delhi High Court · (2025) 07 DEL CK 2113
National Investigation Agency Act, 2008-Section 21, 6Unlawful Activities (Prevention) Act, 1967-Section 43D(2), 43D(2)b, 43-D(2), 43D, 13, 15, 16(1)b, 18, 20Criminal Procedure Code, 1973-Section 167, 167(2), 173, 173(2), 173(8)
High Courts24 Jul 2025
Union Of India & Ors. Vs Ex Jwo Ganpat Rai Saxena
Delhi High Court · (2025) 07 DEL CK 1666
Constitution of India-Article 226
High Courts24 Jul 2025Allowed
Mandeep & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1662
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 354
High Courts24 Jul 2025Dismissed
Suman Srivastava Vs Union Bank Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0970
Constitution of India, 1950 - Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 14, 17Recovery of Debts And Bankruptcy Act, 1993 - Section 21, 30A
High Courts24 Jul 2025Allowed
Mohit & Ors Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 0969
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 341, 354, 354B, 506, 509Hindu Marriage Act, 1955 - Section 13B(1), 13B(2)
High Courts24 Jul 2025Dismissed
Mohd Rizwan Ashraf Vs National Investigation Agency
Delhi High Court · (2025) 07 DEL CK 0968
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 - Section 167, 167(2), 173(2), 173(8)Indian Penal Code, 1860 - Section 34, 120B, 379, 468, 511
High Courts24 Jul 2025Allowed
Rahul Prajapati & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0967
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1), 13B(2)
High Courts24 Jul 2025Dismissed
Mohammad Shahid @ Sahid Vs State Of (Nct) Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0966
Indian Penal Code, 1860 - Section 342, 354(D), 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 6, 12
High Courts24 Jul 2025Dismissed
Ravi Prakash @ Vicky Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0965
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Criminal Procedure Code, 1973 - Section 100(4), 100(8)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29, 36A(3), 37, 52A, 52A(2), 54
High Courts24 Jul 2025Allowed
Sonu & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0964
Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts24 Jul 2025Allowed
Shahnaj Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0963
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 21, 25, 29
High Courts24 Jul 2025Disposed Of
Agrasen Parents Association Vs Maharaja Agrasen Model School And Anr
Delhi High Court · (2025) 07 DEL CK 0962
Code of Civil Procedure, 1908 - Section 151Delhi School Education Act, 1973 - Section 17(3)
High Courts23 Jul 2025Dismissed
Ashutosh Kumar Vs Amrendra Kumar
Delhi High Court · (2025) 07 DEL CK 1683
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17
High Courts23 Jul 2025Dismissed
R K Tiwari @ R K Tripathi Vs Naveen Capoor
Delhi High Court · (2025) 07 DEL CK 1685
Code of Civil Procedure, 1908-Section 115
High Courts23 Jul 2025Dismissed
Abhishek Aggarwal Vs Indrawati & Ors.
Delhi High Court · (2025) 07 DEL CK 1687
Code of Civil Procedure, 1908-Section 115, Order XVIII Rule 17
High Courts23 Jul 2025Allowed
St. Peter Institute Of Higher Education And Research Through Its Registrar & Anr. Vs University Grants Commission Through Its Secretary & Ors.
Delhi High Court · (2025) 07 DEL CK 1701
UGC (Institutions deemed to be University) Regulations, 2023-Regulation 8, 8(1), 8(3), 8(4), 8(5), 8(6)University Grants Commission Act, 1956-Section 3Constitution of India-Article 161
High Courts23 Jul 2025Dismissed
Lalit Paswan @ Panji Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1743
IPC-Section 376, 323, 328, 506POCSO Act-Section 6CrPC-Section 164, 311