High Courts23 Jul 2025Dismissed
Satyender Srivastav Vs State (Govt Of Nct), Delhi
Delhi High Court · (2025) 07 DEL CK 1746
IPC-Section 363, 376, 323, 342, 373, 420, 468, 471POSCO Act-Section 6CrPC-Section 161, 164
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 642 of 6,263
High Courts23 Jul 2025Disposed Of
Mahender Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 1747
Delhi Prisons Rules-Rule 1210(II), 1210(IV), 1211(III)
High Courts23 Jul 2025Dismissed
M/s. Shree Karangar Textiles Private Limited Vs Sachin Arora (Proprietor Of Freedom Colours)
Delhi High Court · (2025) 07 DEL CK 1790
CPC-Order XI Rule 1(7)Commercial Courts Act, 2015Constitution of India-Article 227
High Courts23 Jul 2025Dismissed
Rakesh Singh & Ors. Vs Sushil Kumar & Ors.
Delhi High Court · (2025) 07 DEL CK 1796
Delhi Municipal Corporation Act, 1957Delhi Rent Control Act, 1958-Section 14(1)(f), 20Constitution of India-Article 227
High Courts23 Jul 2025Dismissed
Gurvinder Singh Vs Praveen Nagpal & Ors.
Delhi High Court · (2025) 07 DEL CK 1798
High Courts23 Jul 2025Disposed Of
Kailash Devi Vs Tej Pal & Ors.
Delhi High Court · (2025) 07 DEL CK 1802
High Courts23 Jul 2025Disposed Of
Sahin Begum Vs Shabnam & Ors.
Delhi High Court · (2025) 07 DEL CK 1803
CPC-Order XXXIX Rule 1 and 2, XLIII Rule 1Constitution of India-Article 227
High Courts23 Jul 2025Dismissed
Twinkle Vinayak Vs Vishal Verma
Delhi High Court · (2025) 07 DEL CK 1804
High Courts23 Jul 2025Disposed Of
Anil Kumar Gupta & Anr. Vs Geeta & Anr.
Delhi High Court · (2025) 07 DEL CK 1805
High Courts23 Jul 2025Dismissed
Surya Prakash Vs Smt Krishna Gaur
Delhi High Court · (2025) 07 DEL CK 1806
CPC-Order IX Rule 13
High Courts23 Jul 2025Allowed
Abdul Moghni Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1863
Code of Criminal Procedure-Section 482, 161IPC-Sections 279, 337, 338, 201Motor Vehicles Act-Section 133
High Courts23 Jul 2025Allowed
Mr. Amit Kumar Singh & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1865
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 75, 351(2), 79, 3(5)IPC-Sections 354A, 506, 509, 34
High Courts23 Jul 2025Allowed
Subhash Chander & Anr. Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2025) 07 DEL CK 1867
BNSS-Section 528BNS-Section 75, 351(2), 79, 3(5)
High Courts23 Jul 2025Allowed
Sumit Bhattacharya Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 1868
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 419
High Courts23 Jul 2025Disposed Of
M/s Siddhi Vinayak Importers Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 1905
Customs Act, 1962-Section 130, 2(2), 149, 129A, 129A(3), 129A(4), 129A(5), 28(1), 28AA, 111(m), 112, 117
High Courts23 Jul 2025Disposed Of
Shamina Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 1913
Constitution of India-Article 226, 227Customs Act, 1962-Section 77, 111(d), 111(i), 111(j), 111(m), 112(a), 112(b)Baggage Rules, 2016-Rule 2(vi), 3, 3(a), 4, 4(b), 5
High Courts23 Jul 2025Disposed Of
Nitish Kharbanda Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 1924
Constitution of India-Article 226Customs Act, 1962-Section 124
High Courts23 Jul 2025Dismissed
F- Hoffmann-La Roche AG & Anr. Vs Zydus Lifesciences Limited
Delhi High Court · (2025) 07 DEL CK 1926
Patents Act, 1970-Section 48, 64, 45, 104A, 11A(7)Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XI Rules 1(7), 1(12) and 5Commercial Courts Act, 2015
High Courts23 Jul 2025Dismissed
Union Of India & Ors. Vs Radm Rajesh Singh (Retd.)
Delhi High Court · (2025) 07 DEL CK 1939
Constitution of India-Article 226
High Courts23 Jul 2025
Shubham Malik Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1941