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Delhi High Court judgments

1,25,249 judgments · page 644 of 6,263

High Courts23 Jul 2025Dismissed

State Vs Govinda @ Golu

Delhi High Court · (2025) 07 DEL CK 2115

Indian Penal Code, 1860-Section 302, 304(2), 304 Part II, 299, 300Cr.P.C.-Section 227, 228
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High Courts23 Jul 2025Dismissed

Raj Kumar Kedia Vs Income Tax Office

Delhi High Court · (2025) 07 DEL CK 0953

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 397, 482Income Tax Act, 1961 - Section 2(16), 116, 131(1)(A), 132, 132(4), 132(9A), 133A, 153(A), 245, 269C, 275A, 275B, 276, 276A, 276B, 276(1), 276C(1), 276(2), 277, 277A, 278, 279, 279(1), 279C
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High Courts23 Jul 2025Disposed Of

Amit Pandey Vs State Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0952

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 41A, 439Indian Penal Code, 1860 - Section 120B, 419, 420, 468, 471
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High Courts23 Jul 2025Dismissed

State Vs Ashok

Delhi High Court · (2025) 07 DEL CK 0951

Code of Criminal Procedure, 1973 - Section 164, 313, 378(1)Indian Penal Code, 1860 - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 10, 29
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High Courts23 Jul 2025Disposed Of

Pranjal Pandey Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0950

Code of Criminal Procedure, 1973 - Section 41A, 438Indian Penal Code, 1860 - Section 120B, 406, 420Prevention of Money Laundering Act, 2002 - Section 17
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High Courts23 Jul 2025Dismissed

F Hoffmann La Roche Ag & Anr Vs Zydus Lifesciences Limited

Delhi High Court · (2025) 07 DEL CK 0948

Code of Civil Procedure, 1908 - Order 11 Rule 1(7), Order 11 Rule 1(12), Order 11 Rule 5, Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 - Section 11A(7), 48, 64, 104A, 104A(2)Limitation Act, 1963 - Article 88
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High Courts23 Jul 2025Dismissed

Satyender Srivastav Vs State (Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0945

Code of Criminal Procedure, 1973 - Section 161, 164Indian Penal Code, 1860 - Section 323, 342, 363, 373, 376, 420, 468, 471Protection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts23 Jul 2025Dismissed

Lalit Paswan @ Panji Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0943

Code of Criminal Procedure, 1973 - Section 164, 311Indian Penal Code, 1860 - Section 323, 328, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts22 Jul 2025Allowed

Vinod Rajoria Vs Mohinder Kumar Verma

Delhi High Court · (2025) 07 DEL CK 1674

Specific Relief Act, 1963-Section 16(c), 22(1)(b)Transfer of Property Act, 1882-Section 55(6)(b), 55(4)(b)CPC-Order XV, XV Rule 1, XII Rule 6
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High Courts22 Jul 2025Disposed Of

Dr. P.K. Dave Vs Krishan Rai & Ors.

Delhi High Court · (2025) 07 DEL CK 1680

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(d), 14 Rule 2Limitation Act, 1963-Article 74, 113, 71
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