COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 646 of 6,263

High Courts22 Jul 2025Disposed Of

Utility Forms Private Limited Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 07 DEL CK 1899

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts22 Jul 2025Disposed Of

Union Of India & Ors. Vs Rashmi Sinha

Delhi High Court · (2025) 07 DEL CK 1906

CCS (Pension) Rules, 1972-Rule 41, 49Railway Services (Pension) Rules, 1993-Rule 65

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High Courts22 Jul 2025Dismissed

Lt. Governor Of Delhi & Ors. Vs Dr. K.U. Siddique

Delhi High Court · (2025) 07 DEL CK 1907

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High Courts22 Jul 2025Disposed Of

Sh Raj Kumar Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 07 DEL CK 1912

Industrial Disputes Act, 1947-Section 33C (1)

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High Courts22 Jul 2025

Union Of India & Ors. Vs IC 43586P Col Sanjay Singh (Retd)

Delhi High Court · (2025) 07 DEL CK 1915

Constitution of India-Article 226

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High Courts22 Jul 2025Dismissed

Chaman Lal Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 1928

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High Courts22 Jul 2025Dismissed

Union Of India Through The Secretary Ministry Of Defence DHQ PQ New Delhi & Ors. Vs Ex Hav Mukesh Kumar Balodhi

Delhi High Court · (2025) 07 DEL CK 1929

Constitution of India-Article 226

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High Courts22 Jul 2025Disposed Of

Aniruddha Kar Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 1936

Constitution of India-Article 14, 16, 21, 226, 227Armed Forces Tribunal Act, 2007

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High Courts22 Jul 2025Disposed Of

Ravinder Kumar Luthra Vs Election Commission Of India & Anr.

Delhi High Court · (2025) 07 DEL CK 1940

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High Courts22 Jul 2025Dismissed

Jai Bhagwan Sangwan Vs UOI & Anr

Delhi High Court · (2025) 07 DEL CK 1942

Constitution of India-Article 226

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High Courts22 Jul 2025Disposed Of

Anoop Singh Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 1946

Constitution of India-Article 226

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High Courts22 Jul 2025Disposed Of

Aayaam Career Academy Vs Aayam Career Institute Pvt. Ltd.

Delhi High Court · (2025) 07 DEL CK 1947

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High Courts22 Jul 2025Dismissed

State Of Nct Of Delhi Vs Mahender Singh

Delhi High Court · (2025) 07 DEL CK 1981

IPC-Section 419, 420, 467, 468, 471Criminal Procedure Code-Section 378, 428

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High Courts22 Jul 2025Dismissed

Union Of India & Ors. Vs Indian Railway Pharmacist Association Through Its Working President Anand Gupta & Ors.

Delhi High Court · (2025) 07 DEL CK 1996

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High Courts22 Jul 2025Dismissed

Union Of India & Ors. Vs Sanjeet Sehrawat

Delhi High Court · (2025) 07 DEL CK 1997

Indian Penal Code, 1860-Sections 323, 341, 34Administrative Tribunal Act, 1985-Section 21

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High Courts22 Jul 2025Dismissed

Staff Selection Commission & Ors. Vs Mahendra

Delhi High Court · (2025) 07 DEL CK 1999

Constitution of India-Article 226

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High Courts22 Jul 2025Dismissed

Jai Bhagwan Gupta Vs The Controller General Of Accounts & Ors.

Delhi High Court · (2025) 07 DEL CK 2000

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High Courts22 Jul 2025Dismissed

Anokhe Lal Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2001

Industrial Disputes Act, 1947-Section 2(s)Constitution of India-Article 226

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High Courts22 Jul 2025Dismissed

Jafor Ali Mollah Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2002

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High Courts22 Jul 2025Dismissed

Mohammad Inamul Haq Vs The University Of Delhi & Ors.

Delhi High Court · (2025) 07 DEL CK 2003

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