High Courts21 Jul 2025Disposed Of
Chander Mohan Khandelwal Vs Hemant Wadhwa
Delhi High Court · (2025) 07 DEL CK 1780
CPC-Order VII Rule 11, XII Rule 6, Section 151
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 648 of 6,263
High Courts21 Jul 2025Disposed Of
Sahiba Creations India Private Limited & Ors. Vs Ms. Shelly Syal
Delhi High Court · (2025) 07 DEL CK 1781
Constitution of India-Article 227CPC-Section 105
High Courts21 Jul 2025Disposed Of
Amit Narang & Anr. Vs Narendra Kanjani & Ors.
Delhi High Court · (2025) 07 DEL CK 1783
High Courts21 Jul 2025Dismissed
Union Of India Through General Manager Northern Railway Vs Sh Prakash Mani Tripathi & Ors.
Delhi High Court · (2025) 07 DEL CK 1785
Constitution of India-Article 227
High Courts21 Jul 2025Disposed Of
Ram Lal Ahuja & Anr. Vs Inder Ahuja
Delhi High Court · (2025) 07 DEL CK 1786
CPC-Order VII Rule 11
High Courts21 Jul 2025Disposed Of
Prem Raj Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 1787
High Courts21 Jul 2025Disposed Of
Anisha Jain & Anr. Vs RVS Dia Jewels
Delhi High Court · (2025) 07 DEL CK 1788
CPC-Order VIII Rule 1
High Courts21 Jul 2025Disposed Of
Shri Sumant Kumar Sharma Vs Shri Jagjeet Singh
Delhi High Court · (2025) 07 DEL CK 1789
High Courts21 Jul 2025Allowed
Imran Khan Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1849
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A/323/34Muslim Women Protection Rights on Marriage Act, 2019-Section 4
High Courts21 Jul 2025Allowed
Sunita Devi & Anr. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1852
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 289, 337
High Courts21 Jul 2025Allowed
Suiab Ansari @ Suaib & Ors. Vs The State Govt Of NCT Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1853
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A/406/34Dowry Prohibition Act-Section 4
High Courts21 Jul 2025Dismissed
Wasim & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1854
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1908-Section 482, 91IPC-Sections 420, 34, 364A, 120B
High Courts21 Jul 2025Allowed
Praveen Sharma & Ors. Vs The State & Anr.
Delhi High Court · (2025) 07 DEL CK 1855
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34DP Act-Section 4
High Courts21 Jul 2025Disposed Of
Ravindra Pal Valmiki @ Rajender Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 1856
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 363, 34, 376, 366
High Courts21 Jul 2025Allowed
Rakesh Jindal & Anr. Vs The State (Govt Of Nct Of Delhi) & Ors.
Delhi High Court · (2025) 07 DEL CK 1857
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 323, 341, 354, 509, 34POCSO Act-Section 8
High Courts21 Jul 2025Allowed
Sh. Vinod Kumar & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1858
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 506, 34
High Courts21 Jul 2025Disposed Of
Jaypee Brothers Medicial Publishers Pvt Ltd Vs Prepladder Private Limited & Anr.
Delhi High Court · (2025) 07 DEL CK 1901
Court Fees Act, 1870-Section 16
High Courts21 Jul 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Manoj Kumar & Anr.
Delhi High Court · (2025) 07 DEL CK 1910
High Courts21 Jul 2025Disposed Of
Shri Sarabjeet Singh, Proprietor Of M/s Khurana Associates Vs The Commissioner Of SGST, Delhi SGST & Ors.
Delhi High Court · (2025) 07 DEL CK 1925
Constitution of India-Articles 226, 227Central Goods and Service Tax Act, 2017-Section 107, 107(7)
High Courts21 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Nk Krishnarao Gurugubelli
Delhi High Court · (2025) 07 DEL CK 1931
Constitution of India-Article 226