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Delhi High Court judgments

1,25,249 judgments · page 647 of 6,263

High Courts22 Jul 2025Disposed Of

Ashu Mahendru Vs Nitasha Arora

Delhi High Court · (2025) 07 DEL CK 2034

Code of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378, 378(1), 378(4), 378(6)Negotiable Instruments Act, 1881-Section 138IPC-Section 420, 120B
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High Courts22 Jul 2025Disposed Of

M/S Pooja Finlease Ltd. Vs Ajay Sharma

Delhi High Court · (2025) 07 DEL CK 2039

Code of Criminal Procedure, 1973-Section 378(4), 2(wa), proviso to Section 372, 372, 374, 378, 200, 378(1), 378(6)Negotiable Instruments Act, 1881-Section 138IPC-Sections 420, 120B
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High Courts22 Jul 2025Disposed Of

Pawan Kumr Jain Vs Ms. Mamta Bansal

Delhi High Court · (2025) 07 DEL CK 2043

Code of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378, 378(1), 378(4), 378(6)Negotiable Instruments Act, 1881-Section 138IPC-Section 420, 120B
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High Courts22 Jul 2025Disposed Of

Naresh Kumar @ Pahelwan Vs State Of NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2110

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 528Maharashtra Control of Organized Crime Act, 1999-Sections 2(1)(d), 2(1)(e), 2(1)(f), 3, 3(1), 3(1)(ii), 3(2), 3(3), 3(4), 3(5), 4, 18(1), 21(4), 23(1)(a)Arms Act-Sections 25, 54, 59
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High Courts22 Jul 2025Dismissed

Nisheeth Kohli Vs Sonal Malik

Delhi High Court · (2025) 07 DEL CK 0959

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 428Protection of Women from Domestic Violence Act, 2005 - Section 23, 29
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