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Delhi High Court judgments

1,25,249 judgments · page 649 of 6,263

High Courts21 Jul 2025

Anurag Dalmia Vs Income Tax Office

Delhi High Court · (2025) 07 DEL CK 2024

Code of Criminal Procedure, 1973-Section 245, 397, 401, 482, 483Constitution of India-Article 226, 227Income Tax Act, 1961-Section 69, 132, 132(4), 139, 139(1), 142(1), 143(1), 153A, 271, 271(1)(b), 271(1)(c), 276(1), 276C, 276C(1)(i), 276CC, 276D, 277(1), 278E
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High Courts21 Jul 2025Disposed Of

Samual Akinwumi & Anr. Vs State

Delhi High Court · (2025) 07 DEL CK 2040

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 103(8)Code of Criminal Procedure, 1973-Section 439, 161, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Section 21/22/25/29, 50, 37, Article 37
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High Courts21 Jul 2025Disposed Of

Satish Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2095

Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 2(d), 6, 42, 42ACode of Criminal Procedure, 1973-Section 164, 311, 313, 428
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High Courts21 Jul 2025Dismissed

Hiran Vs The State Govt Of NCT Delhi

Delhi High Court · (2025) 07 DEL CK 2100

Indian Penal Code, 1860-Section 363, 376, 376(2)(f)(k), 376(3)Protection of Children from Sexual Offences Act, 2012-Section 2(1)(d), 3(a), 4, 4(2), 29, 30, 42Code of Criminal Procedure, 1973-Section 161, 164, 294, 313, 428
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High Courts21 Jul 2025Allowed

Saneesh Soman Vs Narcotics Control Bureau

Delhi High Court · (2025) 07 DEL CK 2117

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b), 22, 22(c), 23(c), 27-A, 29, 37, 37(1)(b), 52A, 54, 67
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High Courts21 Jul 2025Allowed

Imran Khan Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2025) 07 DEL CK 0942

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 498AMuslim Women Protection Rights on Marriage Act, 2019 - Section 4
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High Courts21 Jul 2025Allowed

Praveen Sharma & Ors Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0940

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
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High Courts21 Jul 2025Allowed

Saneesh Soman Vs Narcotics Control Bureau

Delhi High Court · (2025) 07 DEL CK 0938

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8(c), 20(b), 22, 22(c), 23(c), 27A, 29, 37, 37(1)(b), 52A, 54, 67
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