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Delhi High Court judgments

1,25,249 judgments · page 650 of 6,263

High Courts21 Jul 2025Allowed

Anurag Dalmia Vs Income Tax Office

Delhi High Court · (2025) 07 DEL CK 0935

Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 482, 483Income Tax Act, 1961 - Section 132, 132(4), 139, 139(1), 142(1), 143(1), 143(3), 153A, 245, 271, 271(1)(b), 271(l)(c), 276C, 276C(1), 276C(1)(i), 276(D), 277, 277(1), 278(e)
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High Courts18 Jul 2025Disposed Of

E. R. Squibb And Sons, LLC & Ors. Vs Zydus Lifesciences Limited

Delhi High Court · (2025) 07 DEL CK 2544

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151Patents Act, 1970-Section 2(1)(ja), 3, 3(c), 3(d), 3(i), 3(j), 8, 10(4)(c), 25(1), 25(2), 25(3), 25(4), 47, 48, 64(1)(e), 64(1)(f), 64(1)(k), 107A, 107-A(b)New Drugs and Clinical Trials Rules, 2019
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