High Courts18 Jul 2025Disposed Of
Pramod Kumar Vs State N.C.T Of Delhi
Delhi High Court · (2025) 07 DEL CK 1846
IPC-Section 279, 3378, 337, 304-AM.V. Act-Section 3, 181Cr.PC-Section 207
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 651 of 6,263
High Courts18 Jul 2025Disposed Of
Vikram Singh Vs State Through Subhash Place Police Station
Delhi High Court · (2025) 07 DEL CK 1847
IPC-Sections 420, 120B, 34Negotiable Instruments Act, 1881-Section 138
High Courts18 Jul 2025Allowed
Aman Yadav Alias Gaurav & Anr. Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1848
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 115(2), 126(2), 351(2), 3(5)
High Courts18 Jul 2025Allowed
Pankaj Pandey @ Ashutosh Pandey & Anr. Vs State Of (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1850
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 354D, 506, 509
High Courts18 Jul 2025Allowed
Avinash Suri & Ors. Vs State (NCT Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 1851
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(i)/(ii)
High Courts18 Jul 2025Disposed Of
NTPC Vidyut Vyapar Limited Vs Precision Technik Private Limited
Delhi High Court · (2025) 07 DEL CK 1866
Arbitration and Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1972-Section 32, 56, 73, 74Electricity Act, 2003-Section 68
High Courts18 Jul 2025Dismissed
Union Of India & Ors. Vs Ex JWO Harvinder Singh
Delhi High Court · (2025) 07 DEL CK 1880
Constitution of India-Article 226
High Courts18 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Hav Macp Nb Sub Dileep Kumar
Delhi High Court · (2025) 07 DEL CK 1882
Constitution of India-Article 226
High Courts18 Jul 2025Disposed Of
Manjeet Kumar Ramprakash Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1888
High Courts18 Jul 2025Dismissed
Mehraz Bano & Anr. Vs Dr. Rajinder K Dhamija & Ors.
Delhi High Court · (2025) 07 DEL CK 1893
Contempt of Courts Act, 1971-Sections 11, 12, 16, 2 (b)Constitution of India-Article 215Mental Healthcare Act, 2017-Section 23
High Courts18 Jul 2025Dismissed
Harshwati Vs National Law University Delhi & Anr.
Delhi High Court · 2024 INSC 1034
High Courts18 Jul 2025Disposed Of
Amit Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1909
High Courts18 Jul 2025Dismissed
Gayathri V Karthikeyan Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1993
High Courts18 Jul 2025Disposed Of
Kailash Chand Mittal Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1994
High Courts18 Jul 2025
State Of NCT Of Delhi Vs Jawahar Singh & Anr.
Delhi High Court · (2025) 07 DEL CK 2004
Code of Criminal Procedure, 1973-Section 164, 313, 378Indian Penal Code, 1860-Section 354A, 442, 451, 503, 506Protection of Children from Sexual Offences Act, 2012-Section 8
High Courts18 Jul 2025Disposed Of
Amit Kumar Yadav Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2036
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code, 1860-Section 364A, 392, 397, 412, 34
High Courts18 Jul 2025Dismissed
Shubhwati Vs Alka Rastogi
Delhi High Court · (2025) 07 DEL CK 2037
Code of Criminal Procedure, 1973-Section 482, 243, 397(2), 251, 313Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 226
High Courts18 Jul 2025Disposed Of
Bharat Steel Traders Through Its Proprietor Mr. Bharat Bhushan Bansal 2019 20 Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2025) 07 DEL CK 2066
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts18 Jul 2025Disposed Of
Shivam Polychem Vs The Commissioner Delhi Goods And Service Tax & Ors.
Delhi High Court · (2025) 07 DEL CK 2067
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts18 Jul 2025Dismissed
Abhay Singh Vs Airports Authority Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2094
Constitution of India-Article 226