High Courts17 Jul 2025Dismissed
Alpro Industries & Anr. Vs Indo Alusis Industries Ltd
Delhi High Court · (2025) 07 DEL CK 2208
Code of Civil Procedure, 1908-Section 115, Order VIII Rule 1A
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 653 of 6,263
High Courts17 Jul 2025Dismissed
Chandrika Prasad Vs Docbel Industries
Delhi High Court · (2025) 07 DEL CK 2214
High Courts17 Jul 2025Dismissed
Harihar Prasad Vs Docbel Industries
Delhi High Court · (2025) 07 DEL CK 2215
High Courts17 Jul 2025Disposed Of
Rajeev Vinod Khosla Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2222
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 29, 42, 50, 37, 19, 24, 27ACode of Criminal Procedure, 1973-Section 439
High Courts17 Jul 2025Disposed Of
Nitin Kumar Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2246
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 439, 482Indian Penal Code, 1860-Sections 406, 409, 420, 120BCriminal Procedure Code, 1973-Section 41A, 41(1)(C)
High Courts17 Jul 2025Disposed Of
Jitender Kumar Vickey Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2255
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts17 Jul 2025Disposed Of
Ganesh Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2256
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 354-A
High Courts17 Jul 2025Disposed Of
Saurabh Chauhan & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2258
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498-A/406/34
High Courts17 Jul 2025Disposed Of
Zakey Ahmed Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2267
Cr. PC-Section 439BNSS-Section 438NDPS Act, 1985-Section 21, 25, 29, 42, 42(1), 42(2), 50, Chapter VA
High Courts17 Jul 2025Allowed
Harish Chander & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2271
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 420/468/471/120B/34
High Courts17 Jul 2025
Union Of India & Ors. Vs Sgt Kamal Kumar (Retd)
Delhi High Court · (2025) 07 DEL CK 2278
High Courts17 Jul 2025Disposed Of
Union Of India & Ors. Vs Arava Gopi Krishna
Delhi High Court · (2025) 07 DEL CK 2284
All India Services (Discipline and Appeal) Rules, 1969-Rule 3, 3(1), 3(1B), 3(1C)
High Courts17 Jul 2025Disposed Of
Binsar Automobiles Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2294
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168-A, 73, 107Telangana GST Act-Section 73
High Courts17 Jul 2025Disposed Of
Mohd. Anwar & Ors. Vs State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2302
Code of Criminal Procedure, 1973-Section 41A, 144, 154, 160, 190, 190(1), 195, 195(1)(a)(i), 196, 198, 200, 202, 203, 204, 300A, 397, 401, 482Indian Penal Code-Section 120B, 172 to 188, 188, 269, 270, 271Epidemic Diseases Act, 1897-Section 3
High Courts17 Jul 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Ram Pal Solanki
Delhi High Court · (2025) 07 DEL CK 2307
High Courts17 Jul 2025Dismissed
Tadi Tabi Vs Indian Oil Corporation Limited (Refineries Division)
Delhi High Court · (2025) 07 DEL CK 2311
Constitution of India-Article 226
High Courts17 Jul 2025Disposed Of
M/s A.J. Enterprises Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2321
Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
High Courts17 Jul 2025Disposed Of
Ankit Saxena Vs Roopvilla Co-Operative Group Housing Society Ltd & Anr
Delhi High Court · (2025) 07 DEL CK 2322
Constitution of India-Articles 226, 227DCS Act, 2003-Section 86DCS Rules, 2007-Rule 99
High Courts17 Jul 2025Dismissed
Union Of India Vs Col. Jiwan Chandra (Retd.)
Delhi High Court · (2025) 07 DEL CK 2335
High Courts17 Jul 2025Disposed Of
Rajesh Gadiya Vs The Additional Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 2137
Customs Act, 1962-Section 17, 108, 111(d), 112, 112(a), 112(a)(i), 112(b), 114A, 114AA, 119, 129A, 132, 135, 138BForeign Trade (Development and Regulation) Act, 1992-Section 3Evidence Act-Section 32