High Courts17 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Sub Rajender Singh
Delhi High Court · (2025) 07 DEL CK 2141
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 654 of 6,263
High Courts17 Jul 2025Allowed
Mohd. Yasir & Anr. Vs State Gnct Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2149
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 308
High Courts17 Jul 2025Allowed
Ashutosh & Ors. Vs State Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2150
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528BNS, 2023-Section 115(2), 126(2), 74, 3(5), 117(2), 76
High Courts17 Jul 2025Dismissed
Shri Ram Gen Ins Co Ltd Vs Rama Shankar & Anr
Delhi High Court · (2025) 07 DEL CK 2151
Motor Vehicle Act, 1988-Section 173, 149, 149(2), 149(2)(a)(ii)
High Courts17 Jul 2025Allowed
Sharad Vaid & Anr. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2154
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(1)
High Courts17 Jul 2025Disposed Of
Saurabh Kumar @ Sagar Vs Union Of India
Delhi High Court · (2025) 07 DEL CK 2158
Railway Claims Tribunal Act, 1987-Section 23, 16Limitation Act-Section 5Railway Accidents and Untoward Incidents (Compensation) Rules, 1990-Rule 3, 3(2), 3(3)
High Courts17 Jul 2025Disposed Of
Soni Gupta Vs Gaurav Garg
Delhi High Court · (2025) 07 DEL CK 2163
Hindu Marriage Act, 1955-Section 24
High Courts17 Jul 2025Dismissed
Charan Dass & Ors. Vs Mukesh Kumar
Delhi High Court · (2025) 07 DEL CK 2164
CPC-Order XXI Rule 58
High Courts17 Jul 2025Allowed
Nitin & Anr. Vs The State & Anr.
Delhi High Court · (2025) 07 DEL CK 1732
IPC-Section 498A, 406, 34DP Act-Section 3, 4
High Courts17 Jul 2025Dismissed
Ability Dodzi @ Chinazom Ability Vs State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1733
NDPS Act-Section 21/29Foreigners Act-Section 14BNSS-Section 94, 438(2)
High Courts17 Jul 2025Allowed
Yashu Chugh Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1734
IPC-Section 279, 338
High Courts17 Jul 2025
Arpit Mishra Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1842
Cr. PC-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 183Bharatiya Nyaya Sanhita, 2023-Section 351(2), 79, 3(5), 74, 78, 134, 309, 354, 70
High Courts17 Jul 2025Disposed Of
Ms. X Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2021
Code of Criminal Procedure, 1973-Section 482, 53, 53A, 54, 164, 173Indian Penal Code, 1860-Section 34, 307, 313, 323, 326, 354, 366, 376, 498, 498A, 504, 506, 509Indian Evidence Act, 1872-Section 112, 114(H)
High Courts17 Jul 2025Disposed Of
Durgesh Kumar Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2023
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Indian Penal Code, 1860-Section 328, 376, 506, 375Arms Act-Section 25/3
High Courts17 Jul 2025Dismissed
Mohd. Sajid @ Benam Vs The State
Delhi High Court · (2025) 07 DEL CK 2032
Code of Criminal Procedure, 1973-Section 374, 482, 164, 82, 313, 161Protection of Children from Sexual Offences Act, 2012-Section 6Indian Penal Code, 1860-Section 506, 34, 377
High Courts17 Jul 2025Disposed Of
Majid Miyan & Ors Vs State(Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0914
Code of Criminal Procedure, 1973 - Section 41A, 144, 154, 160, 190(1), 195, 195(1)(a)(i), 196, 198, 200, 202, 203, 204, 300A, 401, 482Indian Penal Code, 1860 - Section 120B, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 269, 270, 271Epidemic Diseases Act, 1897 - Section 3
High Courts17 Jul 2025Disposed Of
Durgesh Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0913
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483Indian Penal Code, 1860 - Section 328, 375, 376, 506Arms Act, 1959 - Section 3, 25
High Courts17 Jul 2025Disposed Of
X Vs State & Anr
Delhi High Court · (2025) 07 DEL CK 0912
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 53, 53A, 164, 173(5)(a), 482Indian Penal Code, 1860 - Section 34, 307, 313, 326, 354, 366, 376, 498, 498A, 506, 509
High Courts17 Jul 2025Allowed
Mohd. Yasir Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0911
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 308