High Courts17 Jul 2025Allowed
Yashu Chugh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0910
Indian Penal Code, 1860 - Section 279, 338
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 655 of 6,263
High Courts17 Jul 2025Allowed
Arpit Mishra Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0909
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 528Code of Criminal Procedure, 1973 - Section 482
High Courts17 Jul 2025Dismissed
Ability Dodzi @ Chinazom Ability Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0908
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29Foreigners Act, 1946 - Section 14
High Courts17 Jul 2025Disposed Of
Jitender Kumar Vickey Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0907
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts17 Jul 2025Disposed Of
Mohd Anwar & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0906
Code of Criminal Procedure, 1973 - Section 41A, 144, 154, 160, 190(1), 195, 195(1)(a)(i), 196, 198, 200, 202, 203, 204, 300A, 401, 482Indian Penal Code, 1860 - Section 120B, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 269, 270, 271Epidemic Diseases Act, 1897 - Section 3
High Courts16 Jul 2025Dismissed
Leelawati Vs Rajiv Kumar
Delhi High Court · (2025) 07 DEL CK 2200
Code of Civil Procedure, 1908-Section 115, Order XXI Rule 99, XXXIX Rules 1 and 2
High Courts16 Jul 2025
North Delhi Municipal Corporation Vs Sh. Raj Pal & Ors.
Delhi High Court · (2025) 07 DEL CK 2203
High Courts16 Jul 2025Disposed Of
Rahul Singh Vs Royal Sundaram General Insurance Company & Anr
Delhi High Court · (2025) 07 DEL CK 2206
Motor Vehicles Act, 1988-Section 173
High Courts16 Jul 2025Dismissed
M/s Masihi Sahitya Sanstha Vs Mr. Nikhil Sen & Ors.
Delhi High Court · 2025 INSC 467
Societies Registration ActIndian Trusts Act, 1882-Section 37Delhi Rent Control Act, 1958-Section 50(1), 50(4), 25B(8)
High Courts16 Jul 2025Disposed Of
Sudheesh C Anand & Anr. Vs Jia Ram Anand & Anr.
Delhi High Court · (2025) 07 DEL CK 2240
High Courts16 Jul 2025Dismissed
Tahir Shoib @ Shoib Malik Vs The State (NCT Of Delhi) Through Sho Of Police Station Special Cell Delhi
Delhi High Court · (2025) 07 DEL CK 2241
Criminal Procedure Code, 1973-Section 439Indian Penal Code, 1860-Sections 34, 201, 120B, 489A, 489B, 489C, 489D, 489E, 498ABharatiya Nyaya Sanhita, 2023-Sections 178, 179, 180, 181, 182
High Courts16 Jul 2025Disposed Of
Monbir @ Monu & Ors. Vs State (GNCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2251
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts16 Jul 2025Disposed Of
Babli Investments Private Limited Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2253
Constitution of India-Article 226 and 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 318(9), 319, 340, 497, 106
High Courts16 Jul 2025Dismissed
Union Of India & Ors. Vs Gp Capt Girish Kumar Johri (Retd.)
Delhi High Court · (2025) 07 DEL CK 2254
Constitution of India-Article 226
High Courts16 Jul 2025Allowed
Ehsan Ahmad Davran @ Ehsan & Ors. Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2263
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34
High Courts16 Jul 2025Disposed Of
Canara Bank Vs Sanjeev Sharma & Ors.
Delhi High Court · (2025) 07 DEL CK 2265
Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure, 1908-Section 96, 151, Order VII Rule 11Arbitration and Conciliation Act, 1996-Section 7, 8, 45
High Courts16 Jul 2025Allowed
Sanjeev Kumar Agarwal & Ors. Vs State & Anr.
Delhi High Court · (2025) 07 DEL CK 2266
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts16 Jul 2025Allowed
Shri Mohit Kumar & Anr. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2269
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2)
High Courts16 Jul 2025Allowed
Anuj Talwar Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2270
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2)
High Courts16 Jul 2025Dismissed
Union Of India & Ors. Vs Bhoj Raj Singh (Ex JWO)
Delhi High Court · (2025) 07 DEL CK 2272
Constitution of India-Article 226