High Courts15 Jul 2025Disposed Of

Johnson & Johnson Pte. Ltd. Vs Mr. Abbireddi Satish Kumar & Ors.

Delhi High Court · (2025) 07 DEL CK 2190

Code of Civil Procedure, 1908-Order VIII Rules 1 & 10, VII Rule 11, XXVI Rule 10(2), XXXIX Rules 1 & 2, Section 20(c), 21(1)Trade Marks Act, 1999-Section 134(1), 27, 29, 17, 2(2)(c)Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015
High Courts15 Jul 2025Disposed Of

Chahna Gupta Vs Priyanka Arukiya & Ors.

Delhi High Court · (2025) 07 DEL CK 2191

Code of Civil Procedure, 1908-Order XII Rule 6, Section 115Constitution of India-Article 227Protection of Women from Domestic Violence Act, 2005-Section 29(s), 2(s), 17(2), 2(q), 19 sub-section (f)
High Courts15 Jul 2025Dismissed

Amarjit Singh Kohli Vs Sandeep Dhawan

Delhi High Court · (2025) 07 DEL CK 2197

Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, XXXIX Rule 1 and 2Delhi Rent Control Act, 1958-Section 14(1)(e)