High Courts15 Jul 2025Disposed Of
Mypreferred Transformation And Hospitality Pvt. Ltd. Vs Rahul Malhotra
Delhi High Court · (2025) 07 DEL CK 2220
Arbitration and Conciliation Act, 1996-Section 9, 17, 12 (2)
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 658 of 6,263
High Courts15 Jul 2025Allowed
Subhasish Saha Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2225
IPC-Section 420/120B
High Courts15 Jul 2025Allowed
Samir @ Azhar Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2226
IPC-Section 302/212/120BArms Act-Section 25
High Courts15 Jul 2025Disposed Of
Amit Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2227
IPC-Section 386, 34
High Courts15 Jul 2025Dismissed
Mahesh Kumar Vs State Of Nct Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2229
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 156(3), 200, 190(1)(a), Chapter XVRight to Information Act, 2005
High Courts15 Jul 2025Allowed
Rajiv Khanna Vs State NCT Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 2230
IPC-Section 279, 337
High Courts15 Jul 2025Disposed Of
Smt. Vimla Chopra (Nee Kwatra) Vs Lall G. Kwatra & Ors.
Delhi High Court · (2025) 07 DEL CK 2238
High Courts15 Jul 2025Disposed Of
Sachin Kumar @ Tinku Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2247
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 307, 34Arms Act, 1959-Section 25, 27
High Courts15 Jul 2025Disposed Of
Rishab Arora & Ors. Vs The State Govt. NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2248
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts15 Jul 2025Dismissed
Raj Saha @ Tarzen Vs State Govt.Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2249
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 307, 302, 304CrPC-Section 161
High Courts15 Jul 2025Disposed Of
Chirag Adlakha & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2252
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts15 Jul 2025Allowed
Anirudh Dawar & Ors. Vs State & Anr.
Delhi High Court · (2025) 07 DEL CK 2259
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 323, 341, 506, 509, 34, 498A, 406, 377Hindu Marriage Act, 1955-Section 13(1)(ia), 13B(1), 13B(II)
High Courts15 Jul 2025Allowed
Sujeet Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2260
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C.-Section 482IPC-Sections 354C, 506, 509
High Courts15 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Mahesh Kumar
Delhi High Court · (2025) 07 DEL CK 2261
Constitution of India-Article 226
High Courts15 Jul 2025Disposed Of
Rajmani Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2274
High Courts15 Jul 2025Dismissed
M/S GS Marbles Vs M/S Shree Granites
Delhi High Court · (2025) 07 DEL CK 2276
Code of Civil Procedure, 1908-Order IX Rule 7, VIII Rule 10, VIII Rule 1, Section 151
High Courts15 Jul 2025Dismissed
Commissioner Of Police & Anr. Vs Amit
Delhi High Court · (2025) 07 DEL CK 2286
Indian Penal Code, 1860-Section 148, 149, 323, 325CrPC-Section 161
High Courts15 Jul 2025Dismissed
Department Of Personnel And Training & Anr. Vs Dalip Kumar & Ors.
Delhi High Court · (2025) 07 DEL CK 2287
High Courts15 Jul 2025Dismissed
D.B. Power Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2291
Constitution of India-Articles 226, 227Finance Act, 2024Central Excise Act-5th Schedule
High Courts15 Jul 2025Disposed Of
JMD Lightening And Cable Co Vs The Additional Commissioner Delhi - West Central Goods And Services Tax Department
Delhi High Court · (2025) 07 DEL CK 2292