High Courts15 Jul 2025Allowed
Subhasish Saha Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0903
Indian Penal Code, 1860 - Section 120B, 420
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 660 of 6,263
High Courts15 Jul 2025Allowed
Samir @ Azhar Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0902
Indian Penal Code, 1860 - Section 120B, 212, 302Arms Act, 1959 - Section 25
High Courts15 Jul 2025Allowed
Rajiv Khanna Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0901
Indian Penal Code, 1860 - Section 279, 337
High Courts15 Jul 2025Allowed
Amit Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0900
Indian Penal Code, 1860 - Section 34, 386
High Courts15 Jul 2025Disposed Of
Anwar Khan @ Chacha & Ors Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0899
Constitution of India, 1950 - Article 21, 22Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183Code of Criminal Procedure, 1973 - Section 43(1), 43(2), 46, 46(4), 50, 437, 437(5), 439(2)
High Courts15 Jul 2025Allowed
Sujeet Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0896
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 354C, 506, 509
High Courts15 Jul 2025Dismissed
M/s GS Marbles Vs M/s Shree Granites
Delhi High Court · (2025) 07 DEL CK 0886
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7
High Courts15 Jul 2025xxii Sarat Chander Rabba v. Nagender Nath
Budhi Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0885
Constitution of India, 1950 - Article 14, 21, 32, 72, 136, 142, 145, 161, 226, 239AA, 245(2)Code of Criminal Procedure, 1973 - Section 389, 401, 426, 432, 432(5), 433A, 482Bharatiya Nagarik Suraksha Sanhita, 2023- Section 473
High Courts14 Jul 2025Partly Allowed
Abhijit Mishra Vs Wipro Limited
Delhi High Court · (2025) 07 DEL CK 2182
Constitution of India-Article 21, 19, 311Specific Relief Act, 1963-Section 14(d), 14Indian Contract Act
High Courts14 Jul 2025Allowed
Tungsten Automation England Limited (Formerly Known As Tungsten Network Limited) Vs Deputy Commissioner Of Income Tax, International Taxation, Circle 3(1)(1), New Delhi
Delhi High Court · (2025) 07 DEL CK 2184
Income Tax Act, 1961-Section 260A, 147, 144, 144C(5), 144C(1), 144C(13), 148A, 148A(b), 148A(d), 148, 142(1), 9, 9(1)(vi), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 4, 5, 5(2), 90, 90(2), 90(3), Explanation 4 to Section 90, 195(1)
High Courts14 Jul 2025Allowed
Shyam Babu @ Shyamu & Ors. Vs State (Govt Of NCT Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2187
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 354, 509, 34
High Courts14 Jul 2025Dismissed
Shri Jagdish Chand Surroach & Ors. Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2189
Indian Penal Code, 1860-Section 420Code of Criminal Procedure-Section 200, 156(3), Chapter XIV, 482Negotiable Instruments Act, 1881-Section 138
High Courts14 Jul 2025Dismissed
Omwati Raghav Vs Praveen Awana
Delhi High Court · (2025) 07 DEL CK 2193
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 7, Section 35-ATransfer of Property Act, 1882-Section 54, 53A
High Courts14 Jul 2025Disposed Of
East Delhi Municipal Corporation Vs Workmen Through Nagar Nigam Karamchari Sangh Delhi Pradesh (Regd.)
Delhi High Court · (2025) 07 DEL CK 2194
Constitution of India-Article 226
High Courts14 Jul 2025Dismissed
Shriram General Insurance Company Ltd Vs Mamta & Ors.
Delhi High Court · (2025) 07 DEL CK 2195
Motor Vehicles Act, 1988-Section 173, 168
High Courts14 Jul 2025Disposed Of
Shriram General Insurance Co. Ltd. Vs Khushabu Devi & Ors.
Delhi High Court · (2025) 07 DEL CK 2196
Motor Vehicles Act, 1988-Section 173
High Courts14 Jul 2025Disposed Of
Sh. Vineet Airy & Anr. Vs Delhi Cantonment Board
Delhi High Court · (2025) 07 DEL CK 2218
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 4, 7
High Courts14 Jul 2025Dismissed
Umesh Verma Vs State
Delhi High Court · (2025) 07 DEL CK 2219
Indian Penal Code, 1860-Section 406, 409, 420, 467, 120BCode of Criminal Procedure, 1973-Section 438
High Courts14 Jul 2025Dismissed
Sachin Pal Vs The State NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2221
BNS-Section 109(1)/351(3)
High Courts14 Jul 2025Allowed
Vikas @ Vicky @ Ponga Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2223
IPC-Section 302/394/34Arms Act-Section 25NDPS Act-Section 21