High Courts14 Jul 2025Allowed
Adesh Kumar & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2224
IPC-Section 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 661 of 6,263
High Courts14 Jul 2025Dismissed
Himanshu Gupta Vs Bharat Sharma
Delhi High Court · (2025) 07 DEL CK 2231
CPC-Order VI Rule 17, VII Rule 11, VII Rule 11(d)
High Courts14 Jul 2025Disposed Of
Ankur Jain Vs Shakuntala Devi
Delhi High Court · (2025) 07 DEL CK 2234
High Courts14 Jul 2025Dismissed
HDFC Bank Ltd Vs Narinder Garg
Delhi High Court · (2025) 07 DEL CK 2235
Constitution of India-Article 227
High Courts14 Jul 2025Disposed Of
Anita Rani Vs Manjeet Kant
Delhi High Court · (2025) 07 DEL CK 2236
CPC-Order XII Rule 6
High Courts14 Jul 2025Disposed Of
Sonia Marwah Vs Rohit Marwah & Anr.
Delhi High Court · (2025) 07 DEL CK 2237
CPC-Order VII Rule 11
High Courts14 Jul 2025Dismissed
Mintu Paswan Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2242
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 328, 377, 367Protection of Children from Sexual Offence Act, 2012-Section 4, 21, 5(k), 6
High Courts14 Jul 2025Disposed Of
Pardeep Dangi Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2250
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Arms Act, 1959-Sections 25(54)/27/59Indian Penal Code, 1860-Section 506, 506(2)
High Courts14 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Upendra Kumar Bharti
Delhi High Court · (2025) 07 DEL CK 2264
Constitution of India-Article 226
High Courts14 Jul 2025Allowed
ECGC Ltd (Formerly Known As Export Credit Guarantee Corporation Ltd.) Vs M/S Invention India (Exports) Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2268
Code of Civil Procedure, 1908-Section 96Indian Contract Act, 1872-Section 124, 135, 145
High Courts14 Jul 2025Disposed Of
Neeraj Kumar Vs Shriram Finance Limited
Delhi High Court · (2025) 07 DEL CK 2273
Code of Criminal Procedure, 1973-Section 340Commercial Courts Act-Section 13CPC-Order XLIII
High Courts14 Jul 2025Allowed
M/S R.K. Goel Abhey Kumar Jain Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 2277
Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96, Order XLILimitation Act, 1963-Article 113, 55, Section 18, 18, 137
High Courts14 Jul 2025Dismissed
New Delhi Municipal Council Vs Raj Builders
Delhi High Court · (2025) 07 DEL CK 2280
Arbitration and Conciliation Act, 1996-Section 34, 37, 37(2)(b)
High Courts14 Jul 2025Dismissed
Union Of India & Ors. Vs Santosh Kumar Karnani
Delhi High Court · (2025) 07 DEL CK 2282
High Courts14 Jul 2025Dismissed
Union Of India & Ors. Vs G K Soti
Delhi High Court · (2025) 07 DEL CK 2288
High Courts14 Jul 2025Disposed Of
August Attorneys LLP Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2289
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 107, 112State Goods and Services Tax Act
High Courts14 Jul 2025Dismissed
Nirmal Kumar Jain Vs BSES Rajdhani Power Ltd
Delhi High Court · (2025) 07 DEL CK 2295
Code of Civil Procedure 1908-Section 96, Order XLI Rule 1, VII Rule 11(d)Limitation Act, 1963-Article 72, Section 22, 23Electricity Act 2003
High Courts14 Jul 2025Dismissed
Vijay Vs Havells India Limited
Delhi High Court · (2025) 07 DEL CK 2297
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVI Rule 1 and 6, XXVI Rule 10, XXXIX Rule 1 and 2, XXXIX Rule 3
High Courts14 Jul 2025
Union Of India & Ors. Vs Ex Sgt Rakesh Dhar Upadhyay
Delhi High Court · (2025) 07 DEL CK 2298
Constitution of India-Article 226
High Courts14 Jul 2025Dismissed
Union Of India & Ors. Vs Sgt Vikash Kumar Retd
Delhi High Court · (2025) 07 DEL CK 2299
Constitution of India-Article 226