High Courts14 Jul 2025Disposed Of
Smt Rajender Pahwa Vs Union Of India Through The Secretary To Government Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2147
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 663 of 6,263
High Courts14 Jul 2025Disposed Of
Anu Manglani Vs Suresh Arora & Anr.
Delhi High Court · (2025) 07 DEL CK 2165
CPC-Order XVA, XII Rule 6
High Courts14 Jul 2025
Dr. Vimla Menon & Anr. Vs Sh. Gopinath Menon
Delhi High Court · (2025) 07 DEL CK 2170
Code of Civil Procedure, 1908-Section 115, 10, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 14 Rule 2
High Courts14 Jul 2025Disposed Of
Ushodaya Enterprises Private Limited & Anr. Vs The State Of Andhra Pradesh & Ors.
Delhi High Court · (2025) 07 DEL CK 2171
High Courts14 Jul 2025Dismissed
Balbir Meena Vs State Govt NCT Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 2172
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(C), 3(1)(r), 3(1)(s), 3(2)(ii)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995-Rule 12(4)SC ST Rules, 2016
High Courts14 Jul 2025Disposed Of
Sh. Humjeet Vs Delhi Cantonment Board
Delhi High Court · (2025) 07 DEL CK 2173
Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 7, 4
High Courts14 Jul 2025Disposed Of
Manish Kumar Jain Vs State
Delhi High Court · (2025) 07 DEL CK 0894
Code of Criminal Procedure, 1973 - Section 4, 5, 307, 482Indian Penal Code, 1860 - Section 174, 175Customs Act, 1962 - Section 108, 117, 124, 153
High Courts14 Jul 2025Allowed
Tungsten Automation England Limited (Formerly Known As Tungsten Network Limited) Vs Deputy Commissioner Of Income Tax, International Taxation, Circle 3(1)(1) New Delhi
Delhi High Court · (2025) 07 DEL CK 0893
Income Tax Act, 1961 - Section 90, 144, 144C(1), 144C(5), 144C(13), 147, 148, 148A, 148A(b), 148A(d), 260A
High Courts14 Jul 2025Dismissed
Umesh Verma Vs State
Delhi High Court · (2025) 07 DEL CK 0892
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 120B, 406, 409, 420, 467
High Courts14 Jul 2025Allowed
Shyam Babu @ Shyamu& Ors Vs State(Govt Of Nct Delhi) &Anr
Delhi High Court · (2025) 07 DEL CK 0891
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 354, 509
High Courts14 Jul 2025Allowed
Vikas @ Vicky @ Ponga Vs State (Nct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0890
Indian Penal Code, 1860 - Section 34, 302, 394Arms Act., 1959 - Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21
High Courts14 Jul 2025Dismissed
Sachin Pal Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0889
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 351(3)
High Courts14 Jul 2025Allowed
Adesh Kumar & Anr Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0888
Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts14 Jul 2025Allowed
M/s R.K. Goel Abhey Kumar Jain Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 0887
Code of Civil Procedure, 1908 - Section 96, Order 41Contract Act, 1872 - Section 25(3)Commercial Courts Act, 2015 - Section 13
High Courts11 Jul 2025Disposed Of
Basant Sawhney Vs Ashvinder Chopra & Ors.
Delhi High Court · (2025) 07 DEL CK 2537
Code of Civil Procedure, 1908-Section 115, 151, 10, Order VII Rule 11, XXII Rule 1(3), XXIII Rule 4
High Courts11 Jul 2025Disposed Of
Sevenseas Global Express Logistics Pvt Ltd Vs M/s Delta Comnet Pvt Td
Delhi High Court · (2025) 07 DEL CK 2354
Companies Act, 1956-Section 481, 433(e), 434, 439, 441Company Court Rules, 1959-Rule 130
High Courts11 Jul 2025Dismissed
Om Pal Vs Hoshiar Singh
Delhi High Court · (2025) 07 DEL CK 2346
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11Delhi Land Reforms Act, 1954-Section 185, 186Indian Succession Act-Section 213, 57
High Courts11 Jul 2025Dismissed
Sh Tribhuwan Nath (Deceased) (Through His Legal Heirs) & Ors. Vs Radhey Shyam Modi (Deceased Through Lrs) & Anr.
Delhi High Court · (2025) 07 DEL CK 2343
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17
High Courts11 Jul 2025Allowed
Mohsin Dehlvi Vs Sh. Masood Umar & Anr.
Delhi High Court · (2025) 07 DEL CK 2364
Trade Marks Act, 1999-Sections 47 and 57Companies Act, 1956Copyright Act, 1957
High Courts11 Jul 2025Dismissed
Ashok Yadav Vs Vinod Kumar Gupta & Ors.
Delhi High Court · (2025) 07 DEL CK 2363
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Indian Evidence Act, 1872-Section 92