High Courts11 Jul 2025Dismissed
Jyoti Jindal Vs Rajesh Jindal
Delhi High Court · (2025) 07 DEL CK 2385
Code of Civil Procedure, 1908-Section 115Hindu Marriage Act, 1955-Section 13(1)(i-b)
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 664 of 6,263
High Courts11 Jul 2025
Remya Narayanan & Ors. Vs Raj Mohammad & Ors.
Delhi High Court · (2025) 07 DEL CK 2383
Motor Vehicle Act, 1988-Section 173Cr.PC-Section 161IPC-Sections 279, 337, 304A
High Courts11 Jul 2025Disposed Of
Smt Kanta & Ors. Vs Sh Sujeet Kumar & Ors.
Delhi High Court · (2025) 07 DEL CK 2382
Motor Vehicles Act, 1988-Section 173
High Courts11 Jul 2025
Irshad @ Babloo Vs State (NCT of Delhi)
Delhi High Court · (2025) 07 DEL CK 2371
IPC-Section 302/147/148/149/34
High Courts11 Jul 2025Dismissed
M/s V.G. Weaving Private Limited Formerly Known As M/s Sheena Weaving Pvt. Ltd & Anr. Vs M/s Hawk Capital Private Ltd
Delhi High Court · (2025) 07 DEL CK 2368
Negotiable Instruments Act-Section 138CrPC-Section 315, 482, 397(3)
High Courts11 Jul 2025Disposed Of
Ghanshyam Bhagchandani Vs Sangeeta
Delhi High Court · (2025) 07 DEL CK 2414
CPC-Order XXXIX Rules 1 & 2
High Courts11 Jul 2025Dismissed
Takshaka Interiors Pvt Ltd Vs Espire Resorts Pvt Ltd
Delhi High Court · (2025) 07 DEL CK 2413
Arbitration and Conciliation Act, 1996-Section 34Constitution of India-Article 227
High Courts11 Jul 2025Dismissed
Vikram Dogra & Anr. Vs Devender Kumar & Anr.
Delhi High Court · (2025) 07 DEL CK 2408
Constitution of India-Article 227
High Courts11 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Ls (Uw) Raman Singh
Delhi High Court · (2025) 07 DEL CK 2404
High Courts11 Jul 2025Disposed Of
Rohtash Kumar Godara Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2389
Border Security Force Act, 1968-Section 117(2), 130(1), 46, 40Indian Penal Code, 1908-Section 354, 448Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430(3), 5
High Courts11 Jul 2025Allowed
Namita Khare & Anr. Vs University Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2387
Constitution of India-Article 226, 14 and 16UGC Regulation on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2018-Table 3-A
High Courts11 Jul 2025
Union Of India & Ors. Vs Ex JWO SK Srivastava
Delhi High Court · (2025) 07 DEL CK 2489
Constitution of India-Article 226
High Courts11 Jul 2025Disposed Of
Mrigendra Pritam Vikramsingh Steiner & Ors. Vs Jaswinder Singh & Ors.
Delhi High Court · (2025) 07 DEL CK 2478
High Courts11 Jul 2025Disposed Of
Union Of India Through The Secretary Ministry Of Finance Department Of Expenditure & Anr. Vs Harish Narula
Delhi High Court · (2025) 07 DEL CK 2477
High Courts11 Jul 2025Dismissed
Sanjeev Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2462
High Courts11 Jul 2025Dismissed
Union Of India Vs Vedanta Limited & Anr.
Delhi High Court · (2025) 07 DEL CK 2459
Arbitration & Conciliation Act, 1996-Section 37(2)(b), 37, 17, 33, 34, 5Code of Civil Procedure, 1908UNCITRAL Rules, 1976-Articles 35-37
High Courts11 Jul 2025Disposed Of
Praveen Kumar Pandey Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 2457
High Courts11 Jul 2025Dismissed
AGV Alfab Limited Vs Arun Guliani
Delhi High Court · (2025) 07 DEL CK 2449
Payment of Gratuity Act, 1972-Section 7(4), 7(7), 7, second proviso to sub-section 7 of Section 7Delhi Shops and Establishments Act, 1954-Section 21(3)Limitation Act-Section 14, 5 and 14, 5 and 10
High Courts11 Jul 2025Disposed Of
M/s Netherlands India Communications Enterprises Ltd. Vs Union Of India
Delhi High Court · (2025) 07 DEL CK 2448
Arbitration and Conciliation Act, 1996-Section 36, 34, 37Recovery of Debts and Bankruptcy Act 1993-Section 19(22), 28(2), 28(4), 29Code of Civil Procedure, 1908-Section 60
High Courts11 Jul 2025Dismissed
Sunil Anand Burak & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2443