High Courts11 Jul 2025Disposed Of
Municipal Corporation Of Delhi & Anr. Vs Dorothy John
Delhi High Court · (2025) 07 DEL CK 2441
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 665 of 6,263
High Courts11 Jul 2025Dismissed
Lalit Kumar Vs Sunita & Ors.
Delhi High Court · (2025) 07 DEL CK 2440
Code of Civil Procedure, 1908-Order VII Rule 11Indian Succession Act, 1925-Section 63Indian Evidence Act, 1872-Section 68
High Courts11 Jul 2025Disposed Of
Masjidnoor Ahmed Waqf Through Mohd Azam Vs Mohd Mubarak & Anr.
Delhi High Court · (2025) 07 DEL CK 2185
High Courts11 Jul 2025Dismissed
Vidya Rai Vs National Testing Agency & Anr.
Delhi High Court · (2025) 07 DEL CK 2209
Constitution of India-Article 226Hindu Marriage ActHindu Succession Act
High Courts11 Jul 2025Dismissed
Ms. Neera Misra Vs Mr. Rakesh Chandra Misra
Delhi High Court · (2025) 07 DEL CK 2211
Code of Civil Procedure, 1908-Section 151, Order I Rule 10, VI Rule 17, VII Rule 11, VII Rule 11(d), XXXIX Rule 2A, 7 Rule 13Transfer of Property Act, 1872-Section 54Registration Act, 1908-Section 17, 49
High Courts11 Jul 2025Disposed Of
Vinod Rai @ Bhullan Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2212
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Protection of Children from Sexual Offences Act, 2012-Section 2(d), 3, 3(a), 4, 5, 5(m), 6, 7, 8, 9, 10, 12, 29, 30, 42Indian Penal Code-Section 354A, 354A(ii), 354A(iii), 376, 376(2)(i), 376(2)(n), 376(2)(n)(i), 450, 506
High Courts11 Jul 2025Disposed Of
Shagufta Feroz & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 2213
High Courts11 Jul 2025Disposed Of
Brij Bhushan Airy Vs Delhi Cantonment Board
Delhi High Court · (2025) 07 DEL CK 2216
Public Premises (Eviction of Unauthorized Occupants) Act, 1971
High Courts11 Jul 2025Disposed Of
Rahul Verma Vs Delhi Cantonment Board
Delhi High Court · (2025) 07 DEL CK 2217
Public Premises (Eviction of Unauthorized Occupants) Act, 1971
High Courts11 Jul 2025Disposed Of
Sunita Chakravarty Vs Sharul Mathur (Sr. Ctzn.)
Delhi High Court · (2025) 07 DEL CK 2228
CPC-Order XXXIX Rule 10, XV-A
High Courts11 Jul 2025Disposed Of
Shobha Sachdeva & Anr. Vs Narender Kumar Sachdeva
Delhi High Court · (2025) 07 DEL CK 2232
CPC-Order XXXIX Rule 1 and 2
High Courts11 Jul 2025Disposed Of
Amit Singh Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2239
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 323, 341, 506, 34
High Courts11 Jul 2025Disposed Of
Akhil Kumar Alias Dev & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2243
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts11 Jul 2025Disposed Of
Daman Preet Singh Vs The State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 2244
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 279, 337, 338
High Courts11 Jul 2025Disposed Of
Manjeet Singh Vs The State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2245
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 279, 337
High Courts11 Jul 2025Allowed
Vishawjeet Sarkar & Ors. Vs The State Govt. (NCT Of Delhi & Anr)
Delhi High Court · (2025) 07 DEL CK 2257
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts11 Jul 2025Allowed
Nitesh Singh & Ors. Vs State (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2262
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34DV Act-Section 12, 17, 18, 19, 20, 22, 23
High Courts11 Jul 2025
Mold Tek Packaging Limited Vs Pronton Plast Pack Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2281
Code of Civil Procedure-Order XXXIX Rule 4, XXXIX Rules 1 and 2, XLIIIPatents Act, 1970-Section 47, 48, 48(b), 49(1), 64, 64(1), 107, 107(1)Trade Marks Act, 1999-Section 29
High Courts11 Jul 2025Dismissed
M/s. Concept Horizon Infra Pvt. Ltd. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · 2025 INSC 43
Criminal Procedure Code, 1973-Section 482N.I. Act-Section 138IPC-Sections 34, 114, 120B, 406, 420, 465, 467, 468, 471