High Courts10 Jul 2025Disposed Of
Pfizer Limited Through Constituted Attorney Mr Samir Kazi Vs Government Of National Capital Territory, Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2347
Industrial Disputes Act, 1947-Section 2(s)
COURT ARCHIVE
Delhi High Court judgments
1,25,519 judgments · page 667 of 6,276
High Courts10 Jul 2025Dismissed
Bina Arora Vs Sunil Kumar Arora & Ors.
Delhi High Court · (2025) 07 DEL CK 2345
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, 7 Rule 11(d)Limitation Act, 1963-Article 110 of Schedule 1
High Courts10 Jul 2025Disposed Of
Divay Bhasin Vs Sharad Kumar Sachan
Delhi High Court · (2025) 07 DEL CK 2344
Code of Civil Procedure, 1908-Section 115
High Courts10 Jul 2025Allowed
Ashish Kumar Vs The State (GNCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2377
BNS-Section 309(4)/311/3(5)
High Courts10 Jul 2025Allowed
Mohd. Navi @ Mohd. Nabi @ Nadim Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2372
IPC-Section 323, 354
High Courts10 Jul 2025Allowed
Harish Kumar @ Sachin & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2370
IPC-Section 323, 354B, 506, 509, 34
High Courts10 Jul 2025
Rahul Vs The State (Govt. Of Nct Delhi)
Delhi High Court · (2025) 07 DEL CK 2369
NDPS Act-Section 8, 21, 37
High Courts10 Jul 2025Dismissed
Delhi Kannada Education Society & Ors. Vs Shishupal & Ors.
Delhi High Court · (2025) 07 DEL CK 2424
Limitation Act, 1963-Section 5
High Courts10 Jul 2025Dismissed
Rohit Chaturvedi Vs Rachna Chaturvedi & Ors
Delhi High Court · (2025) 07 DEL CK 2423
CPC-Order IX Rule 13
High Courts10 Jul 2025Disposed Of
Priyanka Ailawadi Vs Saurabh Goel
Delhi High Court · (2025) 07 DEL CK 2418
CPC-Order XLVII, Section 151
High Courts10 Jul 2025Disposed Of
Sunil @ Maya Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2416
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 302, 307, 34, 120B, 392, 394, 323, 341Arms Act, 1959-Section 25, 27, 25 (54), 59
High Courts10 Jul 2025Disposed Of
Rajmeet Singh (Since Deceased) Through LR Vs Harleen Kaur & Anr.
Delhi High Court · (2025) 07 DEL CK 2415
High Courts10 Jul 2025Disposed Of
Sanjeev Chanana Vs J. S. Vohra
Delhi High Court · (2025) 07 DEL CK 2412
High Courts10 Jul 2025Dismissed
Khushi Ram Gurung Vs The State Govt. Of N.C.T. Of Delhi
Delhi High Court · (2025) 07 DEL CK 2409
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 37, 37(1)(b), 42, 50, 52A
High Courts10 Jul 2025Disposed Of
Dolby International AB & Anr. Vs Lava International Limited
Delhi High Court · (2025) 07 DEL CK 2405
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151, XXXIX Rule 10Patents Act, 1970-Section 64, 13(4), 48, 3(k), 2(1)(ja), 111Delhi High Court Rules Governing Patent Suits, 2022-Rule 5(v), 5(k), 3(B)(vi)
High Courts10 Jul 2025Disposed Of
Paramjit Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2403
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts10 Jul 2025Allowed
Divanshu Sharma Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2395
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts10 Jul 2025Allowed
Jitender Singh Alias Babbu & Ors. Vs The State (NCT) Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2393
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 419, 420, 465, 467, 468, 471, 120-B, 34
High Courts10 Jul 2025Allowed
Prakash Chand & Anr. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2392
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34DV Act-Section 12
High Courts10 Jul 2025Allowed
Maninder Singh Madaan Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2391
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 379, 356, 382, 411