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Delhi High Court judgments

1,25,868 judgments · page 669 of 6,294

High Courts10 Jul 2025Disposed Of

Dolby International AB & Anr. Vs Lava International Limited

Delhi High Court · (2025) 07 DEL CK 2405

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151, XXXIX Rule 10Patents Act, 1970-Section 64, 13(4), 48, 3(k), 2(1)(ja), 111Delhi High Court Rules Governing Patent Suits, 2022-Rule 5(v), 5(k), 3(B)(vi)
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High Courts10 Jul 2025

Cdr Yogesh Mahla Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2390

Constitution of India-Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 2(k), 4, 11, 13(2), 13(3)(i), 13(3)(ii), 14(1), 14(2), 17, 18, 18(1)Navy Act, 1957-Section 15(2)
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High Courts10 Jul 2025Disposed Of

Maulana Arshad Madani Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2488

Cinematograph Act, 1952-Section 3, 5A, 5B, 5C, 5E, 5F, 6, 6(2)(c), 6(3)Constitution of India-Article 32, 226, 368(2)Emblems and Names (Prevention of Improper Use) Act, 1950
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