High Courts10 Jul 2025Disposed Of

Sunil @ Maya Vs State Of Nct Delhi & Anr

Delhi High Court · (2025) 07 DEL CK 0875

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 34, 302, 307, 323, 341, 392, 394Arms Act, 1959 - Section 25, 27, 54, 59
High Courts10 Jul 2025Disposed Of

Maulana Arshad Madani Vs Union Of India And Ors

Delhi High Court · (2025) 07 DEL CK 0871

Constitution of India, 1950 - Article 32, 226, 368(2)Cinematograph Act, 1952 - Section 3, 5A, 5(A)(b), 5B, 5B(2), 5C, 5E, 5F, 6, 6(2)(c)Cinematograph (Certification) Rules, 1983 - Rule 32
High Courts09 Jul 2025Dismissed

Tapan Kumar Ghosh Vs Anima Deb & Ors.

Delhi High Court · (2025) 07 DEL CK 2355

Code of Civil Procedure, 1908-Section 115, 115(1), 115(2), 151, Order XL Rule 1, 104, 96, 141, 2, clause (2), (9)Indian Succession Act, 1925-Section 247, 299, 276, 278, 295, 272, 277, 280, 281, 283, 290Constitution of India-Article 226, 227