High Courts10 Jul 2025
Shiv Shankar Vs State & Ors.
Delhi High Court · (2025) 07 DEL CK 2453
Code of Criminal Procedure, 1973-Sections 372, 174, 156(3), 313IPC-Sections 306, 34, 107, 114
COURT ARCHIVE
Delhi High Court judgments
1,25,606 judgments · page 670 of 6,281
High Courts10 Jul 2025Allowed
Sandeep Mahajan Vs Mahindra And Mahindra Financial Services
Delhi High Court · (2025) 07 DEL CK 2451
Arbitration and Conciliation Act, 1996-Section 34
High Courts10 Jul 2025Dismissed
MS Solar Human Resources Management Pvt Ltd Vs Labour Commissioner Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2447
Minimum Wages Act, 1948
High Courts10 Jul 2025Dismissed
Ms Trig Detectives Pvt Ltd Vs Regional Provident Fund Commissioner 1
Delhi High Court · (2025) 07 DEL CK 2446
Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 148, 14B, 7Q, 7-IEmployees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997-Rule 7(2), 7Payment of Gratuity Act, 1972-Section 7(7)
High Courts10 Jul 2025Dismissed
Ramesh Chander Vs The Director General ESI Corporation & Ors.
Delhi High Court · (2025) 07 DEL CK 2442
E.S.I.C, (Recruitment) Regulations, 1955Employees’ State Insurance Act, 1948-Section 17 (2) (a)
High Courts10 Jul 2025Dismissed
Babita Kumari Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2437
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 35(3), 180, 183Indian Penal Code, 1860-Section 376, 328, 380, 506, 109, 34POCSO Act, 2012-Section 6, 16, 17
High Courts10 Jul 2025Disposed Of
Sadre Alam @ Chotu Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2436
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita-Section 109(1), 3(5)
High Courts10 Jul 2025Dismissed
Mr Gurpratap Singh Vs Aashna Kaur
Delhi High Court · (2025) 07 DEL CK 2435
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 438, 442, 144Code of Criminal Procedure, 1973-Section 397
High Courts10 Jul 2025Dismissed
Abhishek & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2497
Constitution of India-Article 14
High Courts10 Jul 2025Dismissed
Utkarsh Arora Prop Of M/s Aura Interior Hardware Vs Additional Commissioner Cgst, Delhi North Ward 20 - Zone 2, New Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2495
Constitution of India-Article 226CGST Act-Section 16, 107, 122(1), 122(3)
High Courts10 Jul 2025Allowed
Sanjay Bansal Vs Income Tax Officer
Delhi High Court · (2025) 07 DEL CK 2340
Income Tax Act, 1961-Section 148, 148A(d), 149, 149(1), 149(1)(b), 147 to 151, 153
High Courts10 Jul 2025Dismissed
Rahul Sharma Vs Harish Arora
Delhi High Court · (2025) 07 DEL CK 2362
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(a), VII Rule 11(b), VII Rule 11(d)Registration Act, 1908-Section 17, 17(1)(d), 49Court Fees Act, 1870-Section 7, 7(xi)(cc)
High Courts10 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Nb Sub Susanta Kar
Delhi High Court · (2025) 07 DEL CK 2360
Constitution of India-Article 226
High Courts10 Jul 2025Dismissed
Shiv Shankar Vs State
Delhi High Court · (2025) 07 DEL CK 0884
Code of Criminal Procedure, 1973 - Section 156(3), 174, 313, 372Indian Penal Code, 1860 - Section 34, 107, 114, 306
High Courts10 Jul 2025Allowed
Ashish Kumar Vs State (Gnct Of Delhi)
Delhi High Court · (2025) 07 DEL CK 0883
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 309(4), 311
High Courts10 Jul 2025Disposed Of
Sadre Alam @ Chotu Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0882
Constitution of India, 1950 - Article 14Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439
High Courts10 Jul 2025Allowed
Ravi Kant Jain Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0881
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 354, 506, 509
High Courts10 Jul 2025Allowed
Maninder Singh Madaan Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0880
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 356, 379, 382, 411
High Courts10 Jul 2025Disposed Of
Rajmeet Singh (Since Deceased) Through Lr Vs Harleen Kaur & Anr
Delhi High Court · (2025) 07 DEL CK 0879
High Courts10 Jul 2025Disposed Of
Divanshu Sharma Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0878
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A