High Courts09 Jul 2025Disposed Of
Puma Se Vs Himanshu Sharma
Delhi High Court · (2025) 07 DEL CK 2491
Trade Marks Act, 1999-Sections 29(1), 29(2)Code of Civil Procedure-Order XIIIA, VIII Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,25,637 judgments · page 672 of 6,282
High Courts09 Jul 2025Dismissed
Md Aram Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2381
CBSE Examination Bye-Laws, 1995-Clause 40.1(i), 40.1(ii)
High Courts09 Jul 2025Disposed Of
Hari Singh Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2376
IPC-Section 363, 364A, 302, 201, 120B, 34
High Courts09 Jul 2025Dismissed
Rinku Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2374
IPC-Section 323, 342, 377, 365, 367, 506, 34IT Act-Section 67A
High Courts09 Jul 2025Allowed
Vinod Singh Bisht Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2373
IPC-Section 498A, 406
High Courts09 Jul 2025Disposed Of
BSES Rajdhani Power Ltd Vs Dwarka Parshad & Anr.
Delhi High Court · (2025) 07 DEL CK 2426
CPC-Order VII Rule 14(2), Rule 14(3)
High Courts09 Jul 2025Disposed Of
Sunny @ Nand Kishore Gandhi Vs Guddi Khatun
Delhi High Court · (2025) 07 DEL CK 2425
CPC-Order VII Rule 11
High Courts09 Jul 2025Disposed Of
Devika Mehra Vs Prashant Prakash Sahni
Delhi High Court · (2025) 07 DEL CK 2422
CPC-Order XLVII Rule 1, Section 151Hindu Marriage Act, 1955-Section 24, 26Constitution of India-Article 227
High Courts09 Jul 2025Disposed Of
Mohd Ashraf & Ors Vs Abdul Wahid Siddique (Through Lrs)
Delhi High Court · (2025) 07 DEL CK 2421
CPC-Section 151
High Courts09 Jul 2025Disposed Of
Ranjeet Singh & Ors. Vs Neeru Mehta (Deceased) & Ors.
Delhi High Court · (2025) 07 DEL CK 2420
Constitution of India-Article 227
High Courts09 Jul 2025Disposed Of
Kuria Singh Vs Narayan Singh
Delhi High Court · (2025) 07 DEL CK 2419
CPC-Order XXXIX Rules 1 and 2
High Courts09 Jul 2025Allowed
Arpit Kumar & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2397
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 279, 337, 338
High Courts09 Jul 2025Allowed
Jatin Dagar & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2396
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS-Section 110/3(5)
High Courts09 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Nb Sub Khem Bahadur Thapa
Delhi High Court · (2025) 07 DEL CK 2490
Constitution of India-Article 226
High Courts09 Jul 2025Allowed
Snerеа Properties Pvt. Ltd. & Anr. Vs Assistant Commissioner Of Income Tax, Central Circle-18
Delhi High Court · (2025) 07 DEL CK 2487
Income Tax Act, 1961-Section 260A, 143(3)/147, 148, 68, 50CA, 56(2)(viia), 56(2)(vii)Income Tax Rules, 1962-Rules 11U, 11UA
High Courts09 Jul 2025Dismissed
Union Of India & Ors. Vs Anjani Bana
Delhi High Court · (2025) 07 DEL CK 2485
Constitution of India-Article 226
High Courts09 Jul 2025Disposed Of
Ankit Kapoor Vs Manya Vijh
Delhi High Court · (2025) 07 DEL CK 2484
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24, 26, 13(1) (ia)Civil Procedure Code, 1908-Section 151, Order XXI
High Courts09 Jul 2025Disposed Of
Ravi Patwardhan & Anr. Vs N.K.Jambhokar & Ors.
Delhi High Court · (2025) 07 DEL CK 2483