High Courts09 Jul 2025Disposed Of
TPG Software Pvt Ltd Vs Deputy Commissioner Of Income Tax, Circle 25(2) New Delhi
Delhi High Court · (2025) 07 DEL CK 2496
Income Tax Act, 1961-Section 143(3), 144C(13), 92CA(3)
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Delhi High Court judgments
1,25,739 judgments · page 674 of 6,287
High Courts09 Jul 2025Disposed Of
The Pr. Commissioner Of Income Tax Vs Prabodh Kumar Tiwari
Delhi High Court · (2025) 07 DEL CK 2494
Code of Criminal Procedure, 1973-Section 378(2)(b), 378(3), 437(A)Income Tax Act, 1961-Section 132, 139, 139(1), 139(4), 142, 142(1), 144, 148, 153A, 271(1)(b), 271(1)(c), 274, 276C, 276CC, 278E, 115WD, 115WHConstitution of India-Article 14, 21
High Courts09 Jul 2025Dismissed
Meenakshi Gupta Vs Income Tax Officer, Ward- 35(6), New Delhi
Delhi High Court · (2025) 07 DEL CK 2341
Income Tax Act, 1961-Section 260A, 143(3), 147, 148, 133(6)
High Courts09 Jul 2025Disposed Of
Surender Kera @ Narender Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2339
Indian Penal Code, 1860-Sections 302, 120B, 307, 34Arms Act, 1959-Section 27Delhi Prison Rules, 2018
High Courts09 Jul 2025Disposed Of
Shri Rajbir Jain Prop Of M/s Shikha Enterprises Vs Paragon Paper Industries LLP. Through Its Partner Shri Ajay Jain
Delhi High Court · (2025) 07 DEL CK 2493
Constitution of India-Article 227
High Courts09 Jul 2025Disposed Of
Pavan Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2492
High Courts09 Jul 2025Dismissed
Rinku Vs State Of Nct Of Delhi @@RESPONDENT
Delhi High Court · (2025) 07 DEL CK 0858
Indian Penal Code, 1860 - Section 34, 323, 342, 377, 365, 367, 506
High Courts09 Jul 2025Allowed
Vinod Singh Bisht Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0857
Indian Penal Code, 1860 - Section 406, 498A
High Courts09 Jul 2025Allowed
Arpit Kumar Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0856
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 279, 338
High Courts09 Jul 2025Disposed Of
Surender Kera @ Narender Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0855
Indian Penal Code, 1860 - Section 34, 120B, 302,307Arms Act, 1959 - Section 27
High Courts09 Jul 2025Dismissed
Md Aram Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 0854
High Courts09 Jul 2025Dismissed
M/s Sita Ram Iron Foundry And Engineering Works Vs Hindustan Technocast (P) Ltd. And Anr
Delhi High Court · (2025) 07 DEL CK 0853
Code of Civil Procedure, 1908 - Order 8 Rule 5(2), Order 8 Rule 10, Order 20 Rule 1, Order 20 Rule 8Trade Marks Act, 1999 - Section 47, 57, 124, 125Delhi Municipal Corporation Act, 1957 - Section 346
High Courts09 Jul 2025Disposed Of
Manoj Gupta Vs State Nct Of Delhi @RESPONDEN
Delhi High Court · (2025) 07 DEL CK 0852
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 183, 483Bharatiya Nyaya Sanhita, 2023 - Section 64(1), 74, 75, 115(2), 351, 351(3)Indian Penal Code, 1860 - Section 420
High Courts09 Jul 2025Allowed
Jatin Dagar & Ors Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2025) 07 DEL CK 0850
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110
High Courts09 Jul 2025Allowed
Ankit Kapoor Vs Manya Vijh
Delhi High Court · (2025) 07 DEL CK 0849
Code of Civil Procedure, 1908 - Section 151Hindu Marriage Act, 1955 - Section 13(1)(ia), 24, 26Family Courts Act, 1984 - Section 19
High Courts08 Jul 2025
Rajeev Bhargava & Anr. Vs Manish Kumar Jain & Ors.
Delhi High Court · (2025) 07 DEL CK 2593
Code of Civil Procedure, 1908-Section 115, 92, 151, Order 39 Rules 1 and 2
High Courts08 Jul 2025Disposed Of
Sangeeta Devi & Anr. Vs Sarita & Ors.
Delhi High Court · (2025) 07 DEL CK 2591
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order I Rule 10, 1 Rule 10(2)
High Courts08 Jul 2025Dismissed
Kamal Raheja Vs Hahnemann Pure Drug Co.
Delhi High Court · (2025) 07 DEL CK 2680
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4Trade Marks Act, 1999-Section 2(2)(b), 2(2)(c), 28(1), 29, 30(1), 30(2)(a), 31(1), 33, 34, 35, 46, 47(1), 134, 135(1)Drugs and Cosmetics Act, 1940
High Courts08 Jul 2025Dismissed
Nafe Singh & Ors. Vs Roshni Devi
Delhi High Court · (2025) 07 DEL CK 2730
Delhi Land Reforms Act, 1954-Section 50Hindu Succession (Amendment) Act, 2005-Section 6
High Courts08 Jul 2025Disposed Of
High Precision Corps Vs Comissioner Of State Goods And Service Tax, Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2763
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 41, 16(2)(c), 16, 107, 122(1), 122(3)