High Courts08 Jul 2025Dismissed
Union Bank Of India Vs Jitender Kumar
Delhi High Court · (2025) 07 DEL CK 2737
Industrial Disputes Act-Section 25-F, 25F
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 675 of 6,294
High Courts08 Jul 2025Dismissed
Dr. Vandana Bagga Vs Vinai Kumar Saxena & Ors.
Delhi High Court · (2025) 07 DEL CK 2788
Constitution of India-Article 228, 239, 226, 227Administrative Tribunals Act, 1985-Article 17Government of India Act, 1935
High Courts08 Jul 2025Disposed Of
Satish Kumar Sharma Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2787
High Courts08 Jul 2025Disposed Of
Gulista Khatoon Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 2786
Constitution of India-Articles 226, 227Customs Act, 1962-Sections 77, 110, 111(d), 111(i), 111(m), 112(a), 112(b), 124, 125Baggage Rules, 2016-Rules 2(vi), 3, 4
High Courts08 Jul 2025Dismissed
Shyama Prasad Mukherjee College Vs Harcharandass Gupta & Anr.
Delhi High Court · 2023 INSC 742
Arbitration & Conciliation Act, 1996-Section 34, 16, 11, 31(7), 34(2), 34(2-A), 28(1)(a), 28(3), 31(3), 37
High Courts08 Jul 2025Dismissed
MS TPF Getinsa Euroestudios SL In Association With Segmental Consulting And Infrastructure Advisory P Ltd Now Known As Segmental Infrastructure Development Ltd Vs National Highways Authority Of India
Delhi High Court · 2024 INSC 292
Arbitration and Conciliation Act, 1996-Section 9, 28(1), 28(3), 31(3), 34, 34(1), 34(2), 34(2-A), 34(2)(b)(ii), 34(3), 75 and 81Companies ActNational Highway Authority of India Act, 1988
High Courts08 Jul 2025Disposed Of
Sarvinder Singh & Anr. Vs Vipul Tandon
Delhi High Court · (2025) 07 DEL CK 2513
Code of Civil Procedure, 1908-Order XII Rule 6, XXXIX Rule 1&2, Section 2(12), XVIII Rule 1, 141Indian Succession Act, 1925-Section 263Evidence Act-Section 106
High Courts08 Jul 2025Dismissed
Commissioner Of Income Tax (International Taxation)-1, New Delhi Vs Fujitsu Limited
Delhi High Court · (2025) 07 DEL CK 2524
Income Tax Act, 1961-Section 260A, 143(3)
High Courts08 Jul 2025Disposed Of
Surender Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2526
High Courts08 Jul 2025Disposed Of
M/S Telecommunications Consultants India Ltd Vs M/S Prem Power Construction Pvt. Ltd.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 34, 28, 34(2)(b)(ii), 11, 11(6A), 16, 8, 12, IVth ScheduleCompanies Act, 2013Indian Stamp Act, 1899
High Courts08 Jul 2025Disposed Of
Virtuous Energy Private Limited Vs Smart Power Grid Limited & Anr.
Delhi High Court · (2025) 07 DEL CK 2359
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 11, 16, 12Micro, Small and Medium Enterprises Development Act, 2006Electricity Act, 2003-Section 14
High Courts08 Jul 2025Disposed Of
Hindustan Construction Company Ltd Vs Kra Infrastructure Developers Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2342
Arbitration and Conciliation Act, 1996-Section 16Micro, Small and Medium Enterprises Development Act, 2006Constitution of India-Article 227
High Courts08 Jul 2025Dismissed
Harish Chander Pandey Vs The Jag Jivan Cooperative House Building Society Ltd.
Delhi High Court · (2025) 07 DEL CK 2384
Constitution of India-Article 227
High Courts08 Jul 2025Allowed
Sagir Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2025) 07 DEL CK 2380
Indian Penal Code-Section 302/366/376/377/511
High Courts08 Jul 2025Allowed
Neeraj Kumar Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2379
IPC-Section 363
High Courts08 Jul 2025Dismissed
Manoj Kumar Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2378
NDPS Act-Section 22/25/29
High Courts08 Jul 2025Disposed Of
Balaji Steel Vs Sialkot Shop & Anr.
Delhi High Court · (2025) 07 DEL CK 2375
CPC-Order VI Rule 17, XIIIA
High Courts08 Jul 2025Dismissed
Sanjeev Vs Urmilla
Delhi High Court · (2025) 07 DEL CK 2367
CPC-Section 151
High Courts08 Jul 2025Dismissed
Govind Singh Nainwal Vs Deepak Khosla & Anr.
Delhi High Court · (2025) 07 DEL CK 2366
Constitution of India-Article 227
High Courts08 Jul 2025
Rajesh Kumar Vs Ajay Kumar @ Ajay Singh
Delhi High Court · (2025) 07 DEL CK 2430
CPC-Section 105