High Courts08 Jul 2025Disposed Of
Vinod Kumar & Anr. Vs Neeraj Mittal & Ors.
Delhi High Court · (2025) 07 DEL CK 2429
CPC-Section 151
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Delhi High Court judgments
1,25,868 judgments · page 676 of 6,294
High Courts08 Jul 2025Dismissed
K. L. Manhas Vs M/s Skystar Buildcon Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2428
Constitution of India-Article 227
High Courts08 Jul 2025Disposed Of
Jayaditta Palit & Anr. Vs Pramod Anand Through His Legal Heir
Delhi High Court · (2025) 07 DEL CK 2427
High Courts08 Jul 2025Disposed Of
Manu Yadav & Ors. Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 2417
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts08 Jul 2025Disposed Of
Hari Nath & Ors. Vs The State Of Nct Ofdelhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2411
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406
High Courts08 Jul 2025Disposed Of
Rahul Shrma & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2410
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts08 Jul 2025
Rajveer Singh Vs The State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2407
Code of Criminal Procedure, 1973-Section 378(4)Negotiable Instruments Act, 1881-Section 138
High Courts08 Jul 2025Allowed
Sajib Qureshi Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2406
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 308, 324, 34
High Courts08 Jul 2025Allowed
Mrs. Geeta Bedi Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2402
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C.-Section 200IPC-Section 420, 467, 468, 471, 34
High Courts08 Jul 2025Allowed
Sh. Waseem Vs The State & Anr.
Delhi High Court · (2025) 07 DEL CK 2401
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4
High Courts08 Jul 2025Allowed
Sh. Rana Mukharjee & Anr. Vs The State Of NCT Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2400
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34DV Act-Section 12
High Courts08 Jul 2025Allowed
Rahul Bisht & Ors. Vs The State & Ors.
Delhi High Court · (2025) 07 DEL CK 2399
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34DV Act-Section 12
High Courts08 Jul 2025Allowed
Raman Chawla & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2398
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(1)
High Courts08 Jul 2025Dismissed
Union Of India & Ors. Vs Cdr Sudesh Kumar Sharma Retd
Delhi High Court · (2025) 07 DEL CK 2394
Constitution of India-Article 226
High Courts08 Jul 2025Dismissed
798337 R Ex Sgt R C Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2386
High Courts08 Jul 2025Disposed Of
Mubina Vs Commissioner Of Customs
Delhi High Court · (2025) 07 DEL CK 2481
Constitution of India-Articles 226, 227Customs Act, 1962-Sections 77, 110, 111(d), 111(i), 111(), 111(m), 112(a), 112(b), 124, 125Baggage Rules, 2016-Rules 2(vi), 3, 4, 6
High Courts08 Jul 2025Allowed
Ms Veerji Restaurant Private Limited Vs Yash Rai & Ors.
Delhi High Court · (2025) 07 DEL CK 2818
Code of Civil Procedure, 1908-Order XIII-A, Rule 3 of Order XIIIA, XIIIADelhi High Court (Original Side) Rules, 2018-Rule 3Commercial Courts Act, 2015
High Courts08 Jul 2025Dismissed
Shlok Sachin Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2471
Constitution of India-Article 226, 16(1)
High Courts08 Jul 2025Partly Allowed
Surendra Kumar Vs C.B.I.
Delhi High Court · (2025) 07 DEL CK 2458
Code of Criminal Procedure, 1973-Section 374, 313Prevention of Corruption Act, 1947-Section 27, 5(1)(d), 5(2)Indian Penal Code, 1860-Section 161, 307
High Courts08 Jul 2025Disposed Of
M/s Sisla Laboratories Vs The Deputy Commissioner Of CGST
Delhi High Court · (2025) 07 DEL CK 2434
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 54, 54(1), 54(3), 54(4), 54(7), 107Central Goods and Services Tax Rules, 2017-Rule 90(3)