High Courts07 Jul 2025Dismissed
Celebi Airport Services India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2815
Companies Act, 1956Companies Act, 2013Aircraft (Security) Rules, 2023-Rule 12, 62
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 678 of 6,294
High Courts07 Jul 2025Disposed Of
M/S Highway Engineering Consultant Vs National Highways Authority Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2548
High Courts07 Jul 2025Allowed
Jairaj Developers LLP Vs Varendhishakt Prdhiesubhaag & Ors.
Delhi High Court · (2025) 07 DEL CK 2567
Code of Civil Procedure, 1908-Order VII Rule 11, XXIII Rule 3, XXIII Rule 3-A, I Rule 10, XII Rule 6, Section 96, 35, 35-AHindu Succession Act, 1956-Section 15IPC-Sections 304-A, 285, 337, 427
High Courts07 Jul 2025Dismissed
State Bank Of India Vs CPIO & Anr.
Delhi High Court · (2025) 07 DEL CK 2565
Right to Information Act, 2005-Section 8(1)(j), 10, 10(1), 19(1)
High Courts07 Jul 2025Disposed Of
Usha Rani Vs Rajesh Grover
Delhi High Court · (2025) 07 DEL CK 2558
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11(d)Limitation Act, 1963-Article 54 of Schedule I, Section 9, 14, 18Arbitration and Conciliation Act, 1996-Section 9
High Courts07 Jul 2025
Tajinder Kaur Vs Kshiroda Chandra Padhy & Anr.
Delhi High Court · (2025) 07 DEL CK 2553
Code of Civil Procedure, 1908-Section 115, 151, Order XII Rule 6
High Courts07 Jul 2025Disposed Of
M/s Mohan Exports India Private Limited Vs Karan Pal Singh & Anr.
Delhi High Court · (2025) 07 DEL CK 2552
High Courts07 Jul 2025Dismissed
MS Fiberfill Engineers & Anr. Vs MS Rampur Engineering Company Limited & Anr.
Delhi High Court · (2025) 07 DEL CK 2551
Code of Civil Procedure, 1908-Section 115, 151, Order 7 Rule 10Constitution of India-Article 226, 227Commercial Courts Act, 2015-Section 8, 13
High Courts07 Jul 2025Disposed Of
M/s Delhi Mahila Samaj Trust Vs Smt. Gayatri & Anr.
Delhi High Court · (2025) 07 DEL CK 2590
High Courts07 Jul 2025Disposed Of
Albemarle Corporation Vs The Controller Of Patents
Delhi High Court · (2025) 07 DEL CK 2587
Patents Act, 1970-Section 117A, 15, 10(4), 57, 58, 59
High Courts07 Jul 2025Disposed Of
Asociacion De Productores De Pisco A.G. Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2585
Geographical Indications of Goods (Registration and Protection) Act, 1999-Section 2(1)(e), 2(1)(g), 7, 9, 9(a), 9(g), 10, 11, 14, 17, 20(2), 22(1)(b), 24Trade Marks Act, 1999-Section 11
High Courts07 Jul 2025Disposed Of
Mr. Rajesh Kumar Vs BSES Rajdhani Power Limited
Delhi High Court · (2025) 07 DEL CK 2584
Constitution of India-Article 226
High Courts07 Jul 2025Allowed
Dr Aastha Raj Vs National Board Of Examinations In Medical Sciences
Delhi High Court · (2025) 07 DEL CK 2580
Constitution of India-Article 226
High Courts07 Jul 2025Dismissed
Naruboina Pranathi Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2577
High Courts07 Jul 2025Dismissed
Manoj Kumar Jha Vs State (NCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2598
BNS 2023-Section 204
High Courts07 Jul 2025Disposed Of
Mr. X Vs Director General Of Prisons
Delhi High Court · (2025) 07 DEL CK 2600
High Courts07 Jul 2025
Mohd Anwar & Ors. Vs State Government Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2602
IPC-Section 384/308/34
High Courts07 Jul 2025
Rahnuma & Ors. Vs Union Of India
Delhi High Court · (2025) 07 DEL CK 2611
Railways Act, 1989-Section 123(c), 124-AMotor Vehicles Act, 1988-Section 163-ARailway Accidents and Untoward Incidents (Compensation) Rules 1990
High Courts07 Jul 2025Dismissed
Suraj Kapur (Deceased) Thr L.R Sandeep Kapur Vs Subodh Gupta & Anr.
Delhi High Court · (2025) 07 DEL CK 2616
Code of Civil Procedure, 1908-Order VII Rule 10, VII Rule 11Suits Valuation Act, 1887-Section 8Court Fees Act, 1870-Section 7(iv)(d)
High Courts07 Jul 2025Disposed Of
Rajesh Sharma Vs Akhil Sharma & Ors.
Delhi High Court · (2025) 07 DEL CK 2617
CPC-Order XXXIX Rule 2 A, Section 151