High Courts07 Jul 2025Allowed
Anand Prakash & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2690
Constitution of India-Article 226BNSS-Section 528IPC-Sections 323, 354, 34
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Delhi High Court judgments
1,25,868 judgments · page 680 of 6,294
High Courts07 Jul 2025Allowed
Gulshan Kumar Batra & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 2689
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts07 Jul 2025Disposed Of
Idresh Ali Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2685
Constitution of India-Article 226Central Civil Services (Pension) Rules, 1972-Rule 48-A(2), 48A(ii), 48(A)(ii), 48, 43Central Reserve Police Force Rules, 1955-Rule 43(d)(vi), 43(d)(vi)(a), 43(d)(vi)(b), 43, 48
High Courts07 Jul 2025Dismissed
Union Of India & Ors. Vs Ex POA (AH) Amit Kumar Yadav
Delhi High Court · (2025) 07 DEL CK 2679
Constitution of India-Article 226
High Courts07 Jul 2025Allowed
Pawan Kumar Mittal Proprietor, Salasar Dev Basmati House Vs Vijay Gupta & Ors.
Delhi High Court · (2025) 07 DEL CK 2677
CPC-Order XXIX
High Courts07 Jul 2025Disposed Of
Manju Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2676
High Courts07 Jul 2025Dismissed
Union Of India & Ors. Vs Ex HA -III Shakti Singh
Delhi High Court · (2025) 07 DEL CK 2675
Constitution of India-Article 226
High Courts07 Jul 2025Disposed Of
Randhir Jaiswal Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2673
CRPF Rules, 1955-Rule 29
High Courts07 Jul 2025Dismissed
Pr. Commissioner Of Income Tax-1 Vs M/s Central Plastics Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2672
Income Tax Act, 1961-Section 260A, 133(6), 68, 35 D
High Courts07 Jul 2025Allowed
Acuity KP Solutions (India) Private Limited Vs Deputy Commissioner Of Income-Tax Circle 1(1), Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2669
Income-tax Act, 1961-Section 143(3), 143(2)
High Courts07 Jul 2025Dismissed
New Delhi Municipal Council Vs Sunil Kumar & Anr.
Delhi High Court · (2025) 07 DEL CK 2735
High Courts07 Jul 2025Disposed Of
Malik Traders Through Its Proprietor, Nafis Malik Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 2733
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts07 Jul 2025Disposed Of
RSA Impex LLP Through Its Authorised Representative Arpit Jain Vs Commissioner Of DGST & Ors.
Delhi High Court · (2025) 07 DEL CK 2731
Central Goods and Services Tax Act, 2017-Section 168A, 73Telangana GST Act-Section 73
High Courts07 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Rect Fateh Singh No 2866593
Delhi High Court · (2025) 07 DEL CK 2755
Pension Regulations for the Army, 1961-Regulation 198, 197Armed Forces Tribunal Act, 2007-Section 14(4)Code of Civil Procedure, 1908-Order XLVII Rule 18
High Courts07 Jul 2025Disposed Of
Jagdeep Singh Sandhu Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2746
BSF Act-Section 117(2)Constitution of India-Article 226
High Courts07 Jul 2025Dismissed
Union Of India & Ors. Vs Sgt Harvinder Singh Negi
Delhi High Court · (2025) 07 DEL CK 2745
Constitution of India-Article 226
High Courts07 Jul 2025Dismissed
M/s Derive N Fill (Dealer Hindustan Petroleum Corporation Ltd) Through Ms. Bhavna Goyal Vs Shri. Germani Prasad
Delhi High Court · (2025) 07 DEL CK 2766
Constitution of India-Articles 226, 227
High Courts07 Jul 2025Dismissed
Union Of India & Ors. Vs Sumit Mudgal
Delhi High Court · (2025) 07 DEL CK 2779
High Courts07 Jul 2025Dismissed
Edith Dawa Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2782