High Courts07 Jul 2025Disposed Of
Rajesh Kumar Vs BSES Rajdhani Power Limited
Delhi High Court · (2025) 07 DEL CK 0813
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 682 of 6,294
High Courts07 Jul 2025Allowed
Pawan Kumar Mittal Proprietor, Salasar Dev Basmati House Vs Vijay Gupta & Ors
Delhi High Court · (2025) 07 DEL CK 0812
High Courts07 Jul 2025Disposed Of
Mr X Vs Director General Of Prisons
Delhi High Court · (2025) 07 DEL CK 0811
High Courts07 Jul 2025Allowed
Anand Prakash And Ors Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0810
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 354, 406, 498A
High Courts07 Jul 2025Disposed Of
Asociacion De Productores De PISCO A.G. Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 0809
Geographical Indications of Goods (Registration and Protection) Act, 1999 - Section 2(e), 2(1)(e), 2(1)(g), 7, 9, 9(a), 9(g), 10, 11, 14, 17, 22(1)(b)Trade Marks Act, 1999 - Section 11
High Courts07 Jul 2025Disposed Of
Albemarle Corporation Vs The Controller Of Patents
Delhi High Court · (2025) 07 DEL CK 0808
Patents Act, 1970 - Section 10(4), 15, 57, 57(3), 58, 58(1), 59, 117A
High Courts07 Jul 2025Disposed Of
Gulshan Kumar Batra & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 07 DEL CK 0807
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125
High Courts07 Jul 2025Disposed Of
Aman And Others Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 07 DEL CK 0806
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
High Courts07 Jul 2025Dismissed
Amit Khanna Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 0804
Code of Criminal Procedure, 1973 - Section 82Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 8(c), 22, 25, 29, 50, 64, 65A, 66, 67, 80
High Courts04 Jul 2025Disposed Of
Delhi Factory Owners' Federation Vs South Delhi Municipal Corporation & Ors.
Delhi High Court · (2025) 07 DEL CK 2547
Societies Registration Act, 1860Delhi Industrial Development, Operation and Management Act, 2010-Section 4, 5, 6, 8, 8(1), 8(2), 15, 15(4), 18, 18(1), 18(2)Delhi Industrial Development, Operation and Maintenance Rules, 2011-Clause 14, Sub-clause (ii), Sub-clause (iii)
High Courts04 Jul 2025Dismissed
Amit Jain & Ors. Vs Anila Jain & Ors.
Delhi High Court · (2025) 07 DEL CK 2564
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XII Rule 6Indian Contract Act, 1872-Section 23, 202Transfer of Property Act, 1882-Section 54, 53A
High Courts04 Jul 2025
The Oriental Insurance Co Ltd Vs Bhuwan Chandra Since Deceased Thr Lrs
Delhi High Court · (2025) 07 DEL CK 2559
Motor Vehicle Act, 1988-Section 173
High Courts04 Jul 2025Disposed Of
Yadav Ram Vs Rajender Singh
Delhi High Court · (2025) 07 DEL CK 2554
Code of Civil Procedure, 1908-Order XXIII Rule 3, XXIII Rule 3A, Section 151Delhi Rent Control Act, 1958-Section 14(1)(a), 14(1)(e)
High Courts04 Jul 2025Disposed Of
Giriraj Enterprises Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 2583
Constitution of India-Article 226
High Courts04 Jul 2025Disposed Of
Prince Soorma & Ors. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2582
High Courts04 Jul 2025Dismissed
Sunita Sharma & Ors. Vs Kanta Devi Thru Lrs & Ors.
Delhi High Court · (2025) 07 DEL CK 2603
Hindu Succession Act, 1956-Section 8, 15, 15(1)(b), 15(2)(a), 15(2)(b), 16, Schedule
High Courts04 Jul 2025Disposed Of
Kamla Devi Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2609
High Courts04 Jul 2025Disposed Of
M/S Uppal Chadha Hi-Tech Developers Pvt Ltd Vs Rajesh Kumar Patwari
Delhi High Court · (2025) 07 DEL CK 2612
High Courts04 Jul 2025Disposed Of
Union Of India & Ors. Vs Dilip Kumar Chaturvedi
Delhi High Court · (2025) 07 DEL CK 2613
High Courts04 Jul 2025Disposed Of
Sushil Kumari Vs Sanjay Saxena
Delhi High Court · (2025) 07 DEL CK 2614