Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8(c), 22(c), 23(c), 29, 37, 52A, 67Narcotic Drugs and Psychotropic Substances (Seizure, Storage, Sampling and Disposal) Rules, 2022-Rule 3

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High Courts07 Jul 2025Disposed Of

Eashan Pandya Vs The State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 07 DEL CK 2639

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 279, 337, 338

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High Courts07 Jul 2025Disposed Of

Mayank Sondhi & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2640

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34

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High Courts07 Jul 2025Disposed Of

Deepak Kumar Vs The State NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2641

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 287, 337

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High Courts07 Jul 2025Disposed Of

Sumit Kumar Gupta & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2642

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34

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High Courts07 Jul 2025Disposed Of

Kamal Kumar Gautam Vs State (Through SHO PS Dwarka North) & Anr.

Delhi High Court · (2025) 07 DEL CK 2643

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Cr.P.C.-Section 482Indian Penal Code, 1860-Section 498A

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High Courts07 Jul 2025Disposed Of

Rahul Sharma Vs The State (Govt of NCT Delhi) & Anr.

Delhi High Court · (2025) 07 DEL CK 2665

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 34

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High Courts07 Jul 2025Allowed

Aman & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2652

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(1)

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High Courts07 Jul 2025Allowed

Anand Prakash & Ors. Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2644

Cr.P.C.-Section 482BNSS-Section 528IPC-Section 498A, 406, 354, 34

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High Courts07 Jul 2025Allowed

Pankaj Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2691

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406Hindu Marriage Act, 1955-Section 13B(1)

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