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Delhi High Court judgments

1,25,868 judgments · page 677 of 6,294

High Courts08 Jul 2025Disposed Of

Mubina Vs Commissioner Of Customs

Delhi High Court · (2025) 07 DEL CK 0845

Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110, 111(d), 111(i), 111(), 111(m), 112(a), 112(b), 124, 125Baggage Rules 1998 - Rule 7
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High Courts08 Jul 2025Allowed

Pankaj Vs State Nct Of Delhi & Anr

Delhi High Court · (2025) 07 DEL CK 0843

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
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High Courts08 Jul 2025Partly Allowed

Surendra Kumar Vs C.B.I.

Delhi High Court · (2025) 07 DEL CK 0841

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 313, 374Indian Penal Code, 1860 - Section 161
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High Courts08 Jul 2025Allowed

Waseem Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0838

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
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High Courts08 Jul 2025Allowed

Geeta Bedi Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0837

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 200Indian Penal Code, 1860 - Section 34, 420, 467, 468, 471
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High Courts08 Jul 2025Dismissed

Mustkeen @ Mota Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0836

Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 109, 114, 120B, 147, 148, 149, 186, 188, 302, 307, 332, 353, 427, 436Arms Act, 1959 - Section 25, 27
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High Courts08 Jul 2025Allowed

Rahul Bisht & Ors Vs State & Ors

Delhi High Court · (2025) 07 DEL CK 0834

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
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