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Delhi High Court judgments

1,25,249 judgments · page 652 of 6,263

High Courts18 Jul 2025Disposed Of

Amit Kumar Yadav Vs State

Delhi High Court · (2025) 07 DEL CK 0934

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 164, 439Indian Penal Code, 1860 - Section 34, 364A, 392, 397, 412
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High Courts18 Jul 2025Dismissed

State Of Nct Of Delhi Vs Jawahar Singh

Delhi High Court · (2025) 07 DEL CK 0932

Code of Criminal Procedure, 1973 - Section 164, 313, 378Indian Penal Code, 1860 - Section 354A, 442, 451, 503, 506Protection of Children from Sexual Offences Act, 2012 - Section 8
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High Courts18 Jul 2025Disposed Of

Pramod Kumar Vs State N.C.T Of Delhi

Delhi High Court · (2025) 07 DEL CK 0927

Code of Criminal Procedure, 1973 - Section 207Indian Penal Code, 1860 - Section 279, 304A, 337, 378Motor Vehicles Act, 1988 - Section 3, 181
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High Courts18 Jul 2025Allowed

State Govt Of Nct Of Delhi Vs Mukesh & Anr

Delhi High Court · (2025) 07 DEL CK 0923

Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 34, 323, 342, 376, 376(2), 377Protection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts17 Jul 2025Dismissed

Nirmal Gupta Vs Ram Niwas Gupta

Delhi High Court · (2025) 07 DEL CK 2205

Code of Civil Procedure, 1908-Section 115(1), 115, Order 7 Rule 10Commercial Courts Act, 2015-Section 8, 13Constitution of India-Article 226, 227
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