High Courts22 Jul 2025Dismissed
Kalu Ram Dhingra Vs Shree Jee Financial Consultant LLP
Delhi High Court · (2025) 07 DEL CK 1691
Code of Civil Procedure, 1908-Order IX Rule 13
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 645 of 6,263
High Courts22 Jul 2025Dismissed
Amardeep Soni & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1726
BNS-Section 115(2), 126(2), 351(3), 3(5)Criminal Procedure Code-Section 161, 482, Chapter XIV, 156(1), 155(2)IPC-Sections 147, 148, 149, 406, 329 and 386
High Courts22 Jul 2025Allowed
Parvinder @ Devender Vs The State (Govt Of Nct, Delhi)
Delhi High Court · (2025) 07 DEL CK 1740
IPC-Section 323, 341, 307, 34Arms Act-Section 25, 27
High Courts22 Jul 2025Allowed
Virender @ Kalu Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1742
IPC-Section 392, 397, 452, 506, 34
High Courts22 Jul 2025
Malkhan Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1744
IPC-Section 302Arms Act-Section 27
High Courts22 Jul 2025Disposed Of
Jagdish Lal Sachdeva Vs Dharam Singh & Ors.
Delhi High Court · (2025) 07 DEL CK 1784
High Courts22 Jul 2025Disposed Of
Shri Brij Behari Sharan (Since Deceased) Through Lrs & Anr. Vs Sanjay Malhotra (Since Deceased) Through Lrs
Delhi High Court · (2025) 07 DEL CK 1791
Slum Areas (Improvements and Clearance) Act, 1956-Section 19Delhi Rent Control Act, 1958-Section 38
High Courts22 Jul 2025Disposed Of
Pranav Ansal Vs Vipin Malhotra & Anr.
Delhi High Court · (2025) 07 DEL CK 1792
CPC-Order XXI Rule 41
High Courts22 Jul 2025Disposed Of
Mohd. Samar Vs Waseem Ahmed & Anr.
Delhi High Court · (2025) 07 DEL CK 1793
CPC-Order XXI Rule 97, Section 151
High Courts22 Jul 2025Disposed Of
Usha Shriram Enterprise Pvt Ltd & Anr. Vs Ajeet Singh
Delhi High Court · (2025) 07 DEL CK 1794
High Courts22 Jul 2025Disposed Of
Amit Amarchand Narang & Anr. Vs Narendra Kanjani & Ors.
Delhi High Court · (2025) 07 DEL CK 1795
High Courts22 Jul 2025Disposed Of
Rakesh Kumar Sharma Vs Shrish Dutt
Delhi High Court · (2025) 07 DEL CK 1797
CPC-Order XI Rule 12, XI Rule 14
High Courts22 Jul 2025Disposed Of
Rambeti Vs Pandit Ram Kishan Sharma
Delhi High Court · (2025) 07 DEL CK 1801
High Courts22 Jul 2025Dismissed
Ankit Goyal Vs Narcotics Control Bureau
Delhi High Court · (2025) 07 DEL CK 1845
Code of Criminal Procedure, 1973-Section 438NDPS Act-Sections 8C, 22C, 23C, 29, 37, 67Constitution of India-Article 21
High Courts22 Jul 2025Allowed
Khushi Ram @ Rajeev & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1859
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34DP Act-Section 4
High Courts22 Jul 2025Allowed
Sh. Mahender Sharma & Ors. Vs State & Anr.
Delhi High Court · (2025) 07 DEL CK 1860
Bharatiya Nagarik Suraksha Sanhita-Section 528Constitution of India-Article 226IPC-Sections 323, 325, 341, 506, 308, 34
High Courts22 Jul 2025Allowed
Bharat Sharma & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1862
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34DP Act-Section 4
High Courts22 Jul 2025Allowed
Saddab Akhtar & Ors. Vs State & Anr.
Delhi High Court · (2025) 07 DEL CK 1864
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 509, 34
High Courts22 Jul 2025Disposed Of
Rajesh Patel Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1889
IPC-Sections 376, 506POCSO Act-Section 6
High Courts22 Jul 2025Dismissed
Nisheeth Kohli Vs Sonal Malik
Delhi High Court · (2025) 07 DEL CK 1890
Domestic Violence Act, 2005-Section 23, 29Constitution of India-Article 227Bharatiya Nagarik Suraksha Sanhita-Section 428