High Courts25 Jul 2025Dismissed

Brand Protectors India Pvt. Ltd Vs Anil Kumar

Delhi High Court · (2025) 07 DEL CK 0961

Constitution of India, 1950 - Article 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 222, 223, 223(1), 225(2), 227, 528Code of Criminal Procedure, 1973 - Section 200, 202, 202(2), 204
High Courts25 Jul 2025Allowed

Ses Ram Vs State Of Nct Delhi

Delhi High Court · (2025) 07 DEL CK 0960

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Criminal Procedure Code, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37, 42, 50
High Courts24 Jul 2025Dismissed

Ravi Prakash @ Vicky Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1841

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36A(3), 21, 29, 37, 52A, 54Code of Criminal Procedure-Section 100(4), 100(8)