High Courts25 Jul 2025Dismissed

Kiran Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 1911

Indian Penal Code, 1860-Section 376, 468, 463, 467, 375, 371Border Security Force Act, 1967-Section 46, 116, 117(1), 117(2), 130Border Security Force Rules, 1969-Rule 45, 48, 52, 93(2), 105(4), 142, 167, 174
High Courts25 Jul 2025Allowed

Naveen Handa Vs Central Bureau Narcotics

Delhi High Court · (2025) 07 DEL CK 1917

Drugs and Cosmetics Act, 1940Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 22, 29, 30, 37, 37(1)(b), 50, 51, 52, 52A, 67Constitution of India-Articles 21, 22, 22(1)
High Courts25 Jul 2025

Suman Devi & Anr. Vs Rakesh Kumar Sharma

Delhi High Court · (2025) 07 DEL CK 1953

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XLIII, Section 20, 20(a), 20(b), 20(c)Commercial Courts Act-Section 13Trade Marks Act, 1999-Section 28(1), 29, 29(2), 34, 134, 134(1), 134(2), 135
High Courts25 Jul 2025Dismissed

Union Of India Vs M/S Garg Builders

Delhi High Court · (2025) 07 DEL CK 1983

Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(3), 33, 43Limitation Act, 1963-Section 14, 5, 9Code of Civil Procedure, 1908-Order VII Rule 10
High Courts25 Jul 2025Allowed

Jawahar Lal Vs State

Delhi High Court · (2025) 07 DEL CK 1984

POCSO Act-Section 4, 12, 6, 5 (I), 29IPC-Section 354D, 376, 506, 376 (2) (n)Cr.P.C.-Section 428, 313, 161, 164