COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 636 of 6,263

High Courts28 Jul 2025Disposed Of

Deepak Kumar Gupta Vs State (Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0988

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Criminal Procedure Code, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 420, 467, 468, 471

High Courts28 Jul 2025Dismissed

Jarnail Singh Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 0987

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Criminal Procedure Code, 1973 - Section 41, 41A, 438Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 318(4), 336(3), 340(2)

High Courts28 Jul 2025Dismissed

Sher Singh Rawat Vs State Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0986

Criminal Procedure Code, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 302

High Courts28 Jul 2025Dismissed

Devender Kumar Vs State Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 0985

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3)Bharatiya Nyaya Sanhita, 2023 - Section 61(2)Prevention of Corruption Act, 1988 - Section 7

High Courts28 Jul 2025Dismissed

Govt Of Nct Of Delhi & Ors Vs Bapuna Alcobrew Private Limited

Delhi High Court · (2025) 07 DEL CK 0984

Constitution of India, 1950 - Article 226Delhi Excise Act, 2009 - Section 27Delhi Excise Rules, 2010 - Rule 9, 18

High Courts28 Jul 2025Dismissed

Pankaj Jain Vs Parul Jain

Delhi High Court · (2025) 07 DEL CK 0983

Hindu Marriage Act, 1955 - Section 22, 28Family Courts Act, 1984 - Section 19

High Courts25 Jul 2025Allowed

GSP Crop Science Ltd. Vs BR Agrotech Limited & Anr.

Delhi High Court · (2025) 07 DEL CK 2540

Code of Civil Procedure, 1908-Order VIII Rules 3 and 4, X Rule 1, XII Rule 6Companies Act, 1956Patents Act, 1970-Section 25(1), 47, 48, 48(a)

High Courts25 Jul 2025Disposed Of

Lalti Devi & Ors. Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 07 DEL CK 1688

Constitution of India-Article 226, 227Employees' Compensation Act, 1923-Section 31

High Courts25 Jul 2025Allowed

Smt Shashi Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 07 DEL CK 1692

Constitution of India-Articles 226, 227

High Courts25 Jul 2025Disposed Of

Giriraj Singh & Anr. Vs UOI & Ors.

Delhi High Court · (2025) 07 DEL CK 1702

Constitution of India-Article 226, 227, 32Railway Protection Force Rules, 1987-Rule 153, 146.2(i), 146.2(ii), 146.3(i), Schedule III

High Courts25 Jul 2025

Engineering Projects (India) Limited Vs MSA Global LLC (Oman)

Delhi High Court · (2025) 07 DEL CK 1714

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151, 9, 16 to 21Arbitration and Conciliation Act, 1996-Section 5, 9, 45, 48, Part I, Entry 20 of the Fifth ScheduleSpecific Relief Act, 1963-Section 34, 41(b)

High Courts25 Jul 2025Allowed

Ashish Tyagi Vs State Through NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 1748

BNS-Section 309(4), 333, 3(5)

High Courts25 Jul 2025Allowed

Pawan Kumar Singh Vs The State N.C.T. Of Delhi

Delhi High Court · (2025) 07 DEL CK 1750

BNS-Section 110/115(2)/126(2)/3(5)BNSS-Section 126/170

High Courts25 Jul 2025Allowed

Gaurav Kwatra Vs State

Delhi High Court · (2025) 07 DEL CK 1752

BNS-Section 309(6), 310(2), 311, 3(5)

High Courts25 Jul 2025Allowed

Mohd Alam Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1754

IPC-Section 302/392/34

High Courts25 Jul 2025Allowed

Dhyan Singh Bangari Vs State (GNCT Of Delhi)

Delhi High Court · (2025) 07 DEL CK 1755

IPC-Section 409, 420, 120B

High Courts25 Jul 2025Allowed

Mannu Kaushik & Ors. Vs Teh State (Nct Of Delhi) & Anr.

Delhi High Court · (2025) 07 DEL CK 1756

IPC-Section 323, 341, 452, 506, 34, 308, 324

High Courts25 Jul 2025Allowed

Randhir Singh @ Ballu & Ors. Vs State Govt. Of NCT Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 1799

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34HMA-Sections 13B(1)/(2)

High Courts25 Jul 2025Dismissed

Vijay Kumar Vs Mahinder Singh

Delhi High Court · (2025) 07 DEL CK 1813

CPC-Order XXXVII Rule 4

High Courts25 Jul 2025Dismissed

Shama Gupta & Anr. Vs Rajesh Kumar Sharma & Anr.

Delhi High Court · (2025) 07 DEL CK 1814